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State of Bihar - Section

Section 6 in Bihar Finance Act, 2015

6. Amendment in section 12 of the Bihar value Added Tax Act, 2005 (Act 27 of 2005).

- Immediately after the word "section 10" in sub-section (1) of section 12 of the Bihar Value Added Tax Act, 2005 (Act 27 of 2005), the words and figures "or section 46A" shall be added.