Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bangalore District Court

Bajaj Finance Ltd vs Saurav Jyoti Dev Das on 16 November, 2016

                                                                              Registered on:29-07-2016

                                                                              Decided on:16-11-2016

            IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE

                  (PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)

                  P.C.R. 53737/2016



APPELLANTS:

BAJAJ FINANCE LTD., PRESTIGE TOWERS 8TH FLOOR RESIDENCY ROAD BANGALORE 25 REP BY ITS DULY CONSTIT



RESPONDENTS:

SAURAV JYOTI DEV DAS, NO.80, 1ST FLOOR, KARTHIK NAGAR, LRDE EMPL CO-OP SOCIETY LYT, OUTER RING ROAD




ORAL JUDGEMENT DATED            16-11-2016

ORDER

PCR disposed off and registered in Criminal Case Sd/-

((PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)