Bangalore District Court
Bajaj Finance Ltd vs Saurav Jyoti Dev Das on 16 November, 2016
Registered on:29-07-2016
Decided on:16-11-2016
IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE
(PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)
P.C.R. 53737/2016
APPELLANTS:
BAJAJ FINANCE LTD., PRESTIGE TOWERS 8TH FLOOR RESIDENCY ROAD BANGALORE 25 REP BY ITS DULY CONSTIT
RESPONDENTS:
SAURAV JYOTI DEV DAS, NO.80, 1ST FLOOR, KARTHIK NAGAR, LRDE EMPL CO-OP SOCIETY LYT, OUTER RING ROAD
ORAL JUDGEMENT DATED 16-11-2016
ORDER
PCR disposed off and registered in Criminal Case Sd/-
((PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)