Jharkhand High Court
Shree Nanak Ferro Alloys Pvt. Ltd vs The Union Of India & Another on 3 July, 2019
Author: H. C. Mishra
Bench: H. C. Mishra, Deepak Roshan
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(T) No. 2246 of 2019
Shree Nanak Ferro Alloys Pvt. Ltd. ..... .... Petitioner
Versus
The Union of India & Another ..... ..... Respondents.
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CORAM : HON'BLE MR. JUSTICE H. C. MISHRA HON'BLE MR. JUSTICE DEEPAK ROSHAN
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For the Petitioner : Mr. Sumeet Gadodia, Advocate For the Respondents : Mr. Ratnesh Kumar, C.G.C.
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2/ 03.07.2019 Learned counsel for the respondents prays for time to seek instructions and file affidavit in the matter.
At the request of learned counsel for the respondents, list this writ petition after three weeks for filing counter affidavit.
In the meantime, no coercive step shall be taken against the petitioner.
( H. C. Mishra, J.) (Deepak Roshan, J.) R.Kr.