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Jammu & Kashmir High Court - Srinagar Bench

Unknown vs Notice To The on 20 March, 2019

Author: Rajesh Bindal

Bench: Rajesh Bindal

S.no.122                              HIGH COURT OF JAMMU AND KASHMIR
Supplementary                                   AT SRINAGAR
                                                           ...

SWP no.615/2019 IA no.01/2019 Date of order: 20.03.2019 Ali Mohammad Mir & ors v. State of J&K & ors Coram: Hon'ble Mr Justice Rajesh Bindal, Judge Present: Mr Firdous Ahmad Bhat, Advocate for Petitioners Notice to the respondents. List on 20th May 2019.

(Rajesh Bindal) Judge Srinagar 20.03.2019 Ajaz Ahmad, PS AJAZ AHMAD 2019.03.22 11.45 I attest to the accuracy and integrity of this document