Jammu & Kashmir High Court - Srinagar Bench
Unknown vs Notice To The on 20 March, 2019
Author: Rajesh Bindal
Bench: Rajesh Bindal
S.no.122 HIGH COURT OF JAMMU AND KASHMIR
Supplementary AT SRINAGAR
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SWP no.615/2019 IA no.01/2019 Date of order: 20.03.2019 Ali Mohammad Mir & ors v. State of J&K & ors Coram: Hon'ble Mr Justice Rajesh Bindal, Judge Present: Mr Firdous Ahmad Bhat, Advocate for Petitioners Notice to the respondents. List on 20th May 2019.
(Rajesh Bindal) Judge Srinagar 20.03.2019 Ajaz Ahmad, PS AJAZ AHMAD 2019.03.22 11.45 I attest to the accuracy and integrity of this document