Section 2(3) in The Foreign Contribution (Regulation) Act, 1976
(3)Words and expressions used herein and not defined in this Act or in the [Foreign Exchange Regulation Act, 1973 (46 of 1973)] [Now see the Foreign Exchange Regulation Act, 1999 (42 of 1999). ], but defined in the Representation of the People Act, 1950 (43 of 1950), or the Representation of the People Act, 1951 (43 of 1951), have the meanings, respectively, assigned to them in such Act.
