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State of Tamilnadu - Section

Section 14 in Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011

14. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of this Act, the Government may, by order, not inconsistent with the provisions of this Act, remove such difficulty:Provided that no such order shall be made after the expiry of one year from the date of coming into force of this Act.