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[Cites 0, Cited by 0] [Section 63(8)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(8)(a) in Dakshin Dinajpur University Act, 2018

(a)section 64 shall stand repealed and thereupon the Dakshin Dinajpur University Council referred in sub-section (1) of the said section, and all bodies and all committees constituted by the said Council, shall stand dissolved;