Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(vii) in The Bar Council of Rajasthan Election Rules, 1968 (vii)The papers in the parcel or sub-parcel of an elected candidate not transferred under this rule shall be set apart as finally dealt with.
