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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(4)(d) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(d)any material impropriety or irregularity which he may be in the expenditure or in the recovery of money due.