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[Cites 0, Cited by 0] [Section 5(12)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(12)(iii) in The Energy Conservation Building Code Rules, 2018

(iii)in case the energy performance index ratio of the building is more than one, the authority having jurisdiction may issue a provisional occupancy certificate subject to the condition that the owner shall undertake energy audit of the building to identify additional energy conservation measures to achieve the energy performance index ratio of the building approved in the sanctioned plan or permit within a period of three years;