Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Raju Malakar @ Namo vs Sate Of Chhattisgarh 8 Mcrc/10056/2018 ... on 4 January, 2019

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                          MCRC No. 10055 of 2018
                            Raju Malakar @ Namo Versus Sate Of Chhattisgarh



    1

04-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi