Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(3) in The Tamil Nadu Municipal Corporations Service Rules, 1996 (3)A candidate who has rendered war service is eligible to deduct from his age the period of his war service for the purpose of computing his age for appointment.
