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State of Meghalaya - Section

Section 10 in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

10. Issue of duplicate licence in the event of loss or destruction.

- If or a licence granted under this Act is lost or destroyed the Licensing Officer may after causing such enquiry as he may deem fit, issue duplicate licence on payment of a fee of Rs. 10 (Rupees ten).