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Himachal Pradesh High Court

Ashwanit @ Neeta (Deceased) Through Lrs vs . Ranjeet on 13 December, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ashwanit @ Neeta (deceased) through LRs Vs. Ranjeet Singh .

RSA No. 527 of 2019 13.12.2022 Present: Ms.Vandana, Advocate, vice Mr.Surinder Saklani, Advocate, for the appellants No. 1(a) to 1(d) and appellant No. 2.

Mr.Ajay Thakur, Advocate, vice Ms.Aanandita Sharma, Advocate, for the respondent.

RSA No. 527 of 2019 & CMP No. 13131 of 2019 Original counsel for the appellant is out of station.

On request made on his behalf, matter is adjourned.

List for consideration after four weeks.

(Vivek Singh Thakur), Judge.

13th December, 2022 (Keshav) ::: Downloaded on - 13/12/2022 20:38:21 :::CIS .

::: Downloaded on - 13/12/2022 20:38:21 :::CIS