Section 12 in The Prisons Act, 1894

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Union of India - Section

Section 12 in The Prisons Act, 1894

12. Records to be kept by Superintendent.

- The Superintendent shall keep, or cause to be kept, the following records:

(1)a register of prisoners admitted;

(2)a book showing when each prisoner is to be released;

(3)a punishment book for the entry of the punishments inflicted on prisoners for prison-offences;