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State of Assam - Section

Section 33 in Fundamental Rules and Subsidiary Rules

33. The leave account prescribed in F.R. 76 should be kept in F.R. Forms No. 9 and No. 9-A in respect of Government servants under the special leave rules and ordinary leave rules respectively. The office in which the account should be kept for any Government servant and pension by whom the entries should be attached will be such as are prescribed by the State Government.

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