Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Maharashtra - Subsection Section 67(21) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (21)to detect and decide the defalcation cases on suo motu or on information received and to take further action.
