Supreme Court - Daily Orders
Union Of India vs M/S. Flemingo Duty Free Shops Pvt.Ltd on 7 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
1
Revised
ITEM NO.201 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 870/2014
(Arising out of impugned final judgment and order dated 05/10/2012
in WPC No. 10757/2006 passed by the High Court Of Delhi at New
Delhi)
UNION OF INDIA Petitioner(s)
VERSUS
M/S. FLEMINGO DUTY FREE SHOP PVT.LTD&ORS Respondent(s)
(with interim relief and office report)
(for final disposal)
WITH SLP(C) Nos. 871-875/2014
With SLP(C) Nos. 31311-31312/2014
(With Interim Relief and Office Report)
Date : 07/07/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr.K.Radhakrishnan, Sr.Adv.
Ms.Sushma Manchanda, Adv.
Mr.Arijit Prasad, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Anupam Lal Das,Adv.
Mr.Tarun Gulati, Adv.
Mr.Sparsh Bhargava, Adv.
Mr.Shashi Mathews, Adv.
Ms.Rachana Yadav, Adv.
Mr. R. Chandrachud,Adv.
Signature Not Verified
Digitally signed by
Ramana Venkata Ganti
Date: 2015.07.27
12:48:46 IST
Mr. Sanjay Sharawat,Adv.
Reason:
Mr.U.A.Rana, Adv.
Ms.Mrinal Elkar Mazumdar, Adv.
for M/s Gagrat & Co.,Advs.
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Mr.J.K.Mittal, Adv.
Mr.Rajveer Singh, Adv.
Mr. Praveen Swarup,Adv.
Mr.S.Nithin, Adv.
Mr.Anil Kr.Mishra-I, Adv.
Mr.P.K.Manohar, Adv.
Mr.Snehasish Mukherjee, Adv.
Mr.Asit Kumar Roy, Adv.
Mr.R.Sudhinder, Adv.
Ms.Prerna M., Adv.
Mr.Ashok Mathur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on a non-miscellaneous day for final disposal.
(G.V.Ramana) (Vinod Kulvi)
AR-cum-PS Asstt.Registrar
3
ITEM NO.201 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 870/2014
(Arising out of impugned final judgment and order dated 05/10/2012 in WPC No. 10757/2006 passed by the High Court Of Delhi at New Delhi) UNION OF INDIA Petitioner(s) VERSUS M/S. FLEMINGO DUTY FREE SHOP PVT.LTD&ORS Respondent(s) (with interim relief and office report) (for final disposal) WITH SLP(C) Nos. 871-875/2014 With SLP(C) Nos. 31311-31312/2014 (With Interim Relief and Office Report) Date : 07/07/2015 These petitions were called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr.K.Radhakrishnan, Sr.Adv.
Ms.Sushma Manchanda, Adv. Mr.Arijit Prasad, Adv. Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Anupam Lal Das,Adv.
Mr.Tarun Gulati, Adv. Mr.Sparsh Bhargava, Adv. Mr.Shashi Mathews, Adv. Ms.Rachana Yadav, Adv. Mr. R. Chandrachud,Adv.
Mr. Sanjay Sharawat,Adv.
Mr.U.A.Rana, Adv.
Ms.Mrinal Elkar Mazumdar, Adv. for M/s Gagrat & Co.,Advs.4
Mr.J.K.Mittal, Adv.
Mr.Rajveer Singh, Adv. Mr. Praveen Swarup,Adv.
Mr.S.Nithin, Adv.
Mr.Anil Kr.Mishra-I, Adv.
Mr.P.K.Manohar, Adv.
Mr.Snehasish Mukherjee, Adv. Mr.Asit Kumar Roy, Adv.
Mr.R.Sudhinder, Adv. Ms.Prerna M., Adv.
Mr.Ashok Mathur, Adv.
UPON hearing the counsel the Court made the following O R D E R List the matters on a non-miscellaneous day for final disposal.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar