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Supreme Court - Daily Orders

Union Of India vs M/S. Flemingo Duty Free Shops Pvt.Ltd on 7 July, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

                                                 1

                                                                               Revised
     ITEM NO.201                          COURT NO.1                 SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   870/2014

     (Arising out of impugned final judgment and order dated 05/10/2012
     in WPC No. 10757/2006 passed by the High Court Of Delhi at New
     Delhi)

     UNION OF INDIA                                                  Petitioner(s)

                                                VERSUS

     M/S. FLEMINGO DUTY FREE SHOP PVT.LTD&ORS                        Respondent(s)

     (with interim relief and office report)
     (for final disposal)

     WITH SLP(C) Nos. 871-875/2014
     With SLP(C) Nos. 31311-31312/2014
     (With Interim Relief and Office Report)


     Date : 07/07/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)              Mr.K.Radhakrishnan, Sr.Adv.
                                    Ms.Sushma Manchanda, Adv.
                                    Mr.Arijit Prasad, Adv.
                                    Mr. B. Krishna Prasad,Adv.


     For Respondent(s)              Mr. Anupam Lal Das,Adv.

                                    Mr.Tarun Gulati, Adv.
                                    Mr.Sparsh Bhargava, Adv.
                                    Mr.Shashi Mathews, Adv.
                                    Ms.Rachana Yadav, Adv.
                                    Mr. R. Chandrachud,Adv.
Signature Not Verified

Digitally signed by
Ramana Venkata Ganti
Date: 2015.07.27
12:48:46 IST
                                     Mr. Sanjay Sharawat,Adv.
Reason:


                                    Mr.U.A.Rana, Adv.
                                    Ms.Mrinal Elkar Mazumdar, Adv.
                                    for M/s Gagrat & Co.,Advs.
                             2


                Mr.J.K.Mittal, Adv.
                Mr.Rajveer Singh, Adv.
                Mr. Praveen Swarup,Adv.

                Mr.S.Nithin, Adv.
                Mr.Anil Kr.Mishra-I, Adv.

                Mr.P.K.Manohar, Adv.

                Mr.Snehasish Mukherjee, Adv.
                Mr.Asit Kumar Roy, Adv.

                Mr.R.Sudhinder, Adv.
                Ms.Prerna M., Adv.
                Mr.Ashok Mathur, Adv.

      UPON hearing the counsel the Court made the following
                         O R D E R

List the matters on a non-miscellaneous day for final disposal.



(G.V.Ramana)                                   (Vinod Kulvi)
  AR-cum-PS                                    Asstt.Registrar
                                   3

ITEM NO.201                COURT NO.1                  SECTION III

                 S U P R E M E C O U R T O F      I N D I A
                         RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C)      No(s).   870/2014

(Arising out of impugned final judgment and order dated 05/10/2012 in WPC No. 10757/2006 passed by the High Court Of Delhi at New Delhi) UNION OF INDIA Petitioner(s) VERSUS M/S. FLEMINGO DUTY FREE SHOP PVT.LTD&ORS Respondent(s) (with interim relief and office report) (for final disposal) WITH SLP(C) Nos. 871-875/2014 With SLP(C) Nos. 31311-31312/2014 (With Interim Relief and Office Report) Date : 07/07/2015 These petitions were called on for hearing today. CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr.K.Radhakrishnan, Sr.Adv.
Ms.Sushma Manchanda, Adv. Mr.Arijit Prasad, Adv. Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Anupam Lal Das,Adv.
Mr.Tarun Gulati, Adv. Mr.Sparsh Bhargava, Adv. Mr.Shashi Mathews, Adv. Ms.Rachana Yadav, Adv. Mr. R. Chandrachud,Adv.
Mr. Sanjay Sharawat,Adv.
Mr.U.A.Rana, Adv.
Ms.Mrinal Elkar Mazumdar, Adv. for M/s Gagrat & Co.,Advs.
4
Mr.J.K.Mittal, Adv.
Mr.Rajveer Singh, Adv. Mr. Praveen Swarup,Adv.
Mr.S.Nithin, Adv.
Mr.Anil Kr.Mishra-I, Adv.
Mr.P.K.Manohar, Adv.
Mr.Snehasish Mukherjee, Adv. Mr.Asit Kumar Roy, Adv.
Mr.R.Sudhinder, Adv. Ms.Prerna M., Adv.
Mr.Ashok Mathur, Adv.
UPON hearing the counsel the Court made the following O R D E R List the matters on a non-miscellaneous day for final disposal.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar