Calcutta High Court
C.I.T. Kolkata - Iv vs M/S. Vinit Exports (P) Ltd on 17 June, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITA No. 508 of 2005
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. KOLKATA - IV
Versus
M/S. VINIT EXPORTS (P) LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 17th June, 2014.
For Appellant :
For Respondent:
The Court : None appears. It is reported by the Registry of this Court that the appeal has not been admitted till date. List the matter for admission after four weeks.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN/GH/Rsg.