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State of Odisha - Section

Section 12 in The Orissa Entertainment Tax Rules, 2006

12. Permission to be obtained to operate cable television net work.

- The proprietor of a cable television network shall submit to the Commissioner an application in Form XA within fifteen days from the date of commencement of these rules or at least fifteen days before the date of such entertainment and shall furnish any other information which may be so required by the Commissioner.