Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(ii) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(ii)any psychiatric hospital or psychiatric nursing home established or maintained under the Mental Health Act, 1987.