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State of Maharashtra - Section

Section 286 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

286. Delivery of cattle claimed.

- If the owner of cattle which are impounded under the last preceding section or his agent appears and claims such cattle, the pound-keeper shall deliver them to him on payment of the pound-fees and expenses chargeable in respect of such cattle under section 289.