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[Cites 0, Cited by 0] [Section 17A(3)] [Section 17A] [Entire Act]

State of Maharashtra - Subsection

Section 17A(3)(a) in Maharashtra Ferries and Inland Vessels Act, 1868

(a)regulating the plying of vessels on any river, stream, creek, tank, lake or other collection of water affording passage for a vessel, within the limits of his jurisdiction, and