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Supreme Court - Daily Orders

Gunjan Kumar vs Vipin Kumar Parwanda on 16 April, 2019

Bench: Abhay Manohar Sapre, Dinesh Maheshwari

     ITEM NO.20                         COURT NO.6                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS
                             MA No.738/2019 in SLP (C) D.No.10557/2016


     GUNJAN KUMAR                                                   PETITIONER(S)

                                                VERSUS

     VIPIN KUMAR PARWANDA & ANR.                                    RESPONDENT(S)

     (FOR ADMISSION)

     Date : 16-04-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Petitioner(s)
                                    By Courts Motion

                                    Mr.Ashish Rana, AOR
     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

Having regard to the facts and circumstances of the case, we deem it appropriate to extend the time for disposal of suit bearing No.9865/2016 pending before the trial court by a further period of six months from today.

It is ordered accordingly.



                         (Ashok Raj Singh)               (Chander Bala)
                           Court Master                    Court Master



Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2019.04.16
16:59:18 IST
Reason: