Supreme Court - Daily Orders
Gunjan Kumar vs Vipin Kumar Parwanda on 16 April, 2019
Bench: Abhay Manohar Sapre, Dinesh Maheshwari
ITEM NO.20 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No.738/2019 in SLP (C) D.No.10557/2016
GUNJAN KUMAR PETITIONER(S)
VERSUS
VIPIN KUMAR PARWANDA & ANR. RESPONDENT(S)
(FOR ADMISSION)
Date : 16-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
By Courts Motion
Mr.Ashish Rana, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Having regard to the facts and circumstances of the case, we deem it appropriate to extend the time for disposal of suit bearing No.9865/2016 pending before the trial court by a further period of six months from today.
It is ordered accordingly.
(Ashok Raj Singh) (Chander Bala)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2019.04.16
16:59:18 IST
Reason: