Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 116B] [Entire Act] State of Andhra Pradesh - Subsection Section 116B(a) in Andhra Pradesh Co-Operative Societies Act, 1964 (a)for the reservation of appointments or posts under any such society in any cadre created under the said Section in favour of, or
