Supreme Court - Daily Orders
M/S Incan Consultancy Services Ltd. vs Official Liquidator on 7 February, 2018
Bench: Rohinton Fali Nariman, R.Banumathi
ITEM NO.106 COURT NO.12 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8414/2009
M/S INCAN CONSULTANCY SERVICES LTD. Appellant(s)
VERSUS
OFFICIAL LIQUIDATOR Respondent(s)
(RETAIN ITS POSITION)
WITH
C.A. No. 8416/2009 (III-A)
Date : 07-02-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MRS. JUSTICE R.BANUMATHI
For Appellant(s) Mr. T. Mahipal, AOR
For Respondent(s) Mr. P. N. Gupta, AOR
Ms. Bharti Gupta, Adv.
Mr. Ravindra Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these appeals in the month of March, 2018.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2018.02.08
16:54:38 IST
Reason: