Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Madhya Pradesh - Subsection Section 17(5) in The M.P. State Dental Council Rules, 1969 (5)The Returning Officer shall show the voting papers, if requested to do so the candidates or their authorised representative, at the time of scrutiny and counting of votes.
