Gujarat High Court
Nareshbhai Naharsing Desai & 4 vs State Of Gujarat & on 24 January, 2017
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/CR.MA/13033/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR QUASHING & SET ASIDE
FIR/ORDER) NO. 13033 of 2015
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NARESHBHAI NAHARSING DESAI & 4....Applicant(s)
Versus
STATE OF GUJARAT & 1....Respondent(s)
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Appearance:
MR AMIT N CHAUDHARY, ADVOCATE for the Applicant(s) No. 1 - 5
MR P P MAJMUDAR, ADVOCATE for the Respondent(s) No. 2
MS NISHA THAKORE, APP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 24/01/2017
ORAL ORDER
1. Pursuant to the order passed by this Court dated 19.01.2017, Mr. Majmudar, the learned counsel appearing for the original first informant, submits that his client is ready and willing to resolve the dispute and bury of differences with the applicants herein. He submits that his client would like to live in peace being the neighbour of the applicants.
2. I appreciate the gesture shown on the part of the first informant. I am told that the applicant no.1 has suffered a stroke of paralysis and is not well.
3. In such circumstances, he could not remain present today before the Court. His presence in the Court is not necessary. What is the necessary is an assurance that he or any of his family members will not create any trouble in future Page 1 of 2 HC-NIC Page 1 of 2 Created On Thu Jan 26 02:09:59 IST 2017 R/CR.MA/13033/2015 ORDER for the first informant. All the four applicants herein are directed to file an affidavit independently assuring that they would live in peace and will not create any trouble in future with the first informant. Let such affidavits be filed at the earliest. A copy of the same be provided to Mr. Majmudar, the learned counsel appearing for the first informant.
4. It is understood that the private complaint which has been filed by the applicants against the first informant shall also be winded up.
5. Notify the matter on 27.01.2017 on top of the board. Final orders shall be passed on 27.01.2017.
(J.B.PARDIWALA, J.) ABHISHEK Page 2 of 2 HC-NIC Page 2 of 2 Created On Thu Jan 26 02:09:59 IST 2017