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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(2) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(2)In the case of officers not in occupation of Government accommodation, the Director of Estates shall invite application in such form and manner and before such date as may be specified by him.