Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of West Bengal - Subsection Section 130(b) in The West Bengal Co-Operative Societies Act, 1983 (b)by continuing as an officer [or office-bearer] [Words inserted by West Bengal Act 21 of 1990.] of a co-operative society after incurring disqualification therefor,
