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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(j) in THE UTTAR PRADESH VINDHYA DHAM TEERTH VIKAS PARISHAD ACT, 2021

(j)"Plan" means the Vindhya Dham Teerth Vikas Plan prepared under this Acr for the development of the Vindhayachal region and for the development of infrastructure facilities for tourism and conservation of the Heritage, both tangible and intangible, in Vindhyachal region;