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State of Haryana - Section

Section 90 in Regular Licence under Haryana Electricity Regulatory Reforms Act

90.

The issues raised by HVPN's objections to the following conditions of the Distribution and Retail Supply Licence already have been dealt with in the context of the Transmission and Bulk Supply Licence (under the same Condition numbers), and will not be discussed here : Conditions 3.3, 5.2, 5.3, 6, 8.2, 8.3, 8.7, 10.1, 10.2, 10.3, 11, 12.1, 12.3, 13, 14, 26 and 27.