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State of Odisha - Section

Section 29 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

29. Submissions of demand list by co.

- operative societies- The co-operative society shall send at regular intervals and not later than the 20th March of the year in any case a demand list in duplicate in Form No.6 to the Tahasildar for payment of the value of the fertilizers supplied on the strength of the permits issued. The triplicate copies of the permits in Form 'E' bearing acknowledgement of the loanee should invariably be forwarded along with the demand list.Note- When the value of fertilizers received by a loanee exceeds the loan sanctional, the excess shall be payable by him in cash to the cooperative society.