Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8C] [Entire Act]

Union of India - Subsection

Section 8C(b) in Income Tax Rules, 1962

(b)the amount of discount shall be divided by the number of calendar months determined in accordance with clause (a);