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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(2)(xi) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(xi)all references in any enactment or other instrument issued under any enactment to any existing University shall be construed as references to the corresponding University;