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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(iii) in Bihar Targeted Public Distribution System (Control) Order, 2016

(iii)Before taking delivery of food grains from the Bihar State Food Corporation (BSFC), the Sub Divisional Officer shall appoint an officer not below the rank of a Supply Inspector who shall jointly inspect the stocks of food grains intended for issue to confirm to the prescribed quality specifications with the officer appointed by the BSFC and after the joint inspection and before dispatch of food grains from the godown, the BSFC shall issue to the fair price owner one stock-wise sealed sample jointly drawn for display at the fair price shop and a duplicate sealed sample drawn shall be kept with the BSFC for future reference.