Karnataka High Court
Ravindra vs Vasanthi on 17 April, 2026
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 17TH DAY OF APRIL, 2026
BEFORE
THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO.36090 OF 2024 (GM-CPC)
BETWEEN:
1. RAVINDRA.
AGED ABOUT 82 YEARS,
S/ O CHENNAMMA @ PARVATHI
R/AT NIG. 21 HOSUINGBORD COLONY,
KAVOOR, MANGALORE-565001.
2. GANGADHARA
AGED ABOUT 68 YEARS,
S/ O CHENNAMMA @ PARVATHI
R/ AT NEAR THIMMAPPA COMPOUND,
FALNIR, MANGALORE-575001
3. SUGANDHI
AGED ABOUT 83 YEARS
D/O POOVAMMA
Digitally R/AT MAROLIPADE, KANKANADY,
signed by MANGALORE-575002
CHANDANA
BM 4. MADHUSUDAN
Location: AGED ABOUT 58 YEARS
High Court
of Karnataka S/O SUGANDHI
R/AT MAROLIPADE, KANKANADY,
MANGALORE-575002.
5. RAJESH
AGED ABOUT 56 YEARS
S/O SUGANDHI
R/AT MAROLIPADE, KANKANADY,
MANGALORE-575002.
6. SHAGUNA @ SUGUNA
AGED ABOUT 74 YEARS
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D/O POOVAMMA
R/AT XAVIER LUIS COMPOUND,
KANDETTU, BIKARNAKATTE,
MANGALORE-575005.
7. UDAYA
AGED ABOUT 52 YEARS
S/O SHAGUNA @ SUGUNA
R/AT XAVIER LUIS COMPOUND,
KANDETTU, BIKARNAKATTE,
MANGALORE-575005.
8. VIJAYA
AGED ABOUT 52 YEARS
S/O SHAGUNA @ SUGUNA
R/AT XAVIER LUIS COMPOUND,
KANDETTU, BIKARNAKATTE,
MANGALORE-575005.
9. SHAMBAVI
AGED ABOUT 77 YEARS
D/O SIRIAMMAK
R/AT C/O M. THIMMAPPA,
DRIVER, KEB, B C ROAD,
BANTWAL-574219.
10. SUNITHA
AGED ABOUT 50 YEARS
D/O SHAMBAVI
R/AT C/O M. THIMMAPPA,
DRIVER, KEB, B C ROAD,
BANTWAL-574219.
11. PRAMILA
AGED ABOUT 48 YEARS
D/O SHAMBAVI
R/AT C/O M. THIMMAPPA,
DRIVER, KEB., B C ROAD,
BANTWAL-574219.
12. PRASHANTHA
AGED ABOUT 46 YEARS
S/O SHAMBAVI
R/AT C/O M. THIMMAPPA,
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DRIVER, KEB, B C ROAD,
BANTWAL-574219.
13. CHANDRAVATHI
AGED ABOUT 71 YEARS
D/O OOVAMMA
R/AT NAVP SCHOOL, PILIKUNJA, KASARGOD,
KERALA STATE-671351.
14. YADAVA
AGED ABOUT 73 YEARS
S/O SIRIAMMAK
R/AT MAROLIPADE, KANKANADY,
MANGALORE-575002.
15. KRISHNAPPA
AGED ABOUT 71 YEARS
S/O SIRIAMMAK
R/AT MAROLI PADE, KANKANADY,
MANGALORE-575002.
16. RUKMINI
AGED ABOUT 69 YEARS
D/O SIRIAMMAK
R/AT C/O MONAPPAPOOJARYPALLEMAJALU,
PO MODANKAUP, B C ROAD,
BANTWL TALUK-574219.
17. RAVI
AGED ABOUT 49 YEARS
S/O RUKMINI
R/AT C/O MONAPPAPOOJARYPALLEMAJALU,
PO MODANKAUP, B C ROAD,
BANTWL TALUK-574219
18. PREMA
AGED ABOUT 67 YEARS
D/O SIRIAMMAK
R/AT MAROLIPADEKANKANADY,
MANGALORE-575002.
19. RATHNAKARA
AGED ABOUT 47 YEARS
S/O PREMA
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R/AT MAROLIPADEKANKANADY,
MANGALORE-575002.
20. CHANDRAHASA
AGED ABOUT 45 YEARS
S/O PREMA
R/AT MAROLIPADEKANKANADY,
MANGALORE-575002.
21. PRAFULLA
AGED ABOUT 60 YEARS
R/AT SHIVA BAGH, MERCARA HILL,
MAROLI, MANGALORE-575002.
22. YASHODA
AGED ABOUT 58 YEARS
R/AT SHIVA BAGH, MERCARA HILL,
MAROLI, MANGALORE-575002.
23. KISHANCHANDRA
AGED ABOUT 37 YEARS
S/O PRAFULLA
R/AT BEHIND 'G' RODI, ANKANADY,
MANGALORE-575002.
24. SWATHI
AGED ABOUT 35 YEARS
D/O PRAFULLA
R/AT BEHIND 'G' RODI, ANKANADY,
MANGALORE-575002.
25. PADMAPPA
AGED ABOUT 66 YEARS
S/O MUTHAMMA
R/AT C/O ANITHAPPA,
SAJIPA VILLAGE, BOLLAI POST,
BANTWALA TALUK, DK-574231.
26. GIRIYAPPA
AGED ABOUT 63 YEARS
S/OMUTHAMMA
R/AT C/O ANITHAPPA,
SAJIPA VILLAGE, BOLLAI POST,
BANTWALA TALUK, DK-574231.
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27. KORAGAPPA @ KOGGAOOA
AGED ABOUT 62 YEARS
S/OMUTHAMMA
R/AT C/O ANITHAPPA,
SAJIPA VILLAGE, BOLLAI POST,
BANTWALA TALUK, DK-574231.
28. SULOCHANA @ SULOCHANI
AGED ABOUT 60 YEARS,
D/OMUTHAMMA
R/AT C/O SRIDHARAPOOJARY,
KEMPUGUDDE, AMTADY VILLAGE,
BANTWAL TALUK, DK- PO,
KINNIBETTU-574211.
29. MAMATHA
AGED ABOUT 60 YEARS,
D/O SULOCHANA @ SULOCHANI
R/AT C/O SRIDHARAPOOJARY,
KEMPUGUDDE, AMTADY VILLAGE,
BANTWAL TALUK, DK- PO,
KINNIBETTU-574211.
30. PRAVINA
AGED ABOUT 37 YEARS,
D/O SULOCHANA @ SULOCHANI
R/AT C/O SRIDHARAPOOJARY,
KEMPUGUDDE, AMTADY VILLAGE,
BANTWAL TALUK, DK- PO,
KINNIBETTU-574211.
31. SAVITHA
AGED ABOUT 35 YEARS,
D/O SULOCHANA @ SULOCHANI
R/AT C/O SRIDHARAPOOJARY,
KEMPUGUDDE, AMTADY VILLAGE,
BANTWAL TALUK, DK- PO,
KINNIBETTU-574211.
32. GAGGAYYA
AGED ABOUT 58 YEARS,
D/O MUTHAMMA
R/AT C/O ANITHAPPA,
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SAJIPA VILLAGE, BOLLAI POST,
BANTWALA TALUK, DK-574231.
33. SUNANDA
AGED ABOUT 56 YEARS,
D/O KRISHNAMMA
R/AT C/O GIRIYAPPAPOOJARY,
KARMAR HOUSE, BALILA VILLAGE,
BANTWAL TALUK, DK-574212.
34. CHANDRAVARTHI
AGED ABOUT 57 YEARS,
D/O NAGAMMA
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
35. SUNDARA
AGED ABOUT 55 YEARS,
S/O NAGAMMA
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
36. MONAPPA
AGED ABOUT 54 YEARS,
S/O NAGAMMA
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
37. KOMALA
AGED ABOUT 53 YEARS,
D/O NAGAMMA
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
38. UMESHA
AGED ABOUT 52 YEARS,
S/O NAGAMMA
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
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39. JANARDHANA
AGED ABOUT 50 YEARS,
D/O NAGAMMA
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
40. SHAMBAYY OBAYYA
AGED ABOUT 48 YEARS,
S/O NAGAMMA
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
41. HARISHA
AGED ABOUT 40 YEARS,
S/O CHANDRAVARTHI
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
42. GIRISH
AGED ABOUT 38 YEARS,
S/O CHANDRAVARTHI
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
43. SUMITHRA
AGED ABOUT 63 YEARS,
D/O LATE RUKKU
R/AT NEAR L F. BRIDGE,
PUMPWELL, KANKANADY,
MANGALORE-575002.
44. NAINA
AGED ABOUT 61 YEARS,
D/O LATE RUKKU
R/AT 'AMIN NIVAS' VIHAR COLONY,
MANGALORE-575005.
45. BHAVANI
AGED ABOUT 58 YEARS,
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D/O LATE RUKKU
R/AT 'AMIN NIVAS' VIHAR COLONY,
MANGALORE-575005.
46. RAKSHITA
AGED ABOUT 36 YEARS,
D/O SUMITHRA
R/AT NEAR L F. BRIDGE,
PUMPWELL, KANKANADY,
MANGALORE-575002.
47. SUMATHI @ SULOCHANA
AGED ABOUT 82 YEARS,
D/O LATE SEETHAMMA
VTH BLOCK, KRISHNAPUR,
MANGALORE TALUK-575014
48. ROSHAN PRASAD
AGED ABOUT 61 YEARS,
R/AT DWARAKA HOUSE,
VTH BLOCK, KRISHNAPUR,
MANGALORE TALUK-575014.
49. POORNIMA
AGED ABOUT 59 YEARS,
R/AT DWARAKA HOUSE,
VTH BLOCK, KRISHNAPUR,
MANGALORE TALUK-575014.
50. NISHUMATHI
AGED ABOUT 57 YEARS,
R/AT DWARAKA HOUSE,
VTH BLOCK, KRISHNAPUR,
MANGALORE TALUK-575014.
51. DEVAKE
AGED ABOUT 40 YEARS,
D/O NITHIN
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
52. JALAJAKSHI
AGED ABOUT 25 YEARS,
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D/O NITHIN
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
53. HARIDASA
AGED ABOUT 36 YEARS,
S/O PUTHAMMA
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
54. KRISHNAVENI
AGED ABOUT 24 YEARS,
D/O PUTHAMMA
R/AT MAROLIDODDAMANE,
KULSHEKAR POST,
MANGALURU-575005.
55. VIJAYA
AGED ABOUT 23 YEARS,
S/O PUTHAMMA
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
56. SHEKARA
AGED ABOUT 30 YEARS,
S/O NITHIN
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
57. KESHAVA
AGED ABOUT 28 YEARS,
S/O NITHIN
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
58. JAYANTHI
AGED ABOUT 22 YEARS,
D/O NITHIN
R/AT 'DEVIKRIPA'
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PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
59. PREMANATH
AGED ABOUT 24 YEARS,
D/O DEVAKE
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
60. MAHALAXMI
AGED ABOUT 19 YEARS,
D/O DEVAKE
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
61. DIVAKARA
AGED ABOUT 15 YEARS,
S/O DEVAKE
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
62. TRIVENI
AGED ABOUT 17 YEARS,
D/O DEVAKE
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
63. SHEELAKSHI
AGED ABOUT 12 YEARS,
D/O DEVAKE
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
64. BALAKRISHNA
AGED ABOUT 6 YEARS,
S/O DEVAKE
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
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65. PRASHANTH KUMAR
AGED ABOUT 2 YEARS,
S/O LEELA
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
REP GPA HOLDER
KAVITHA
W/O PRASAD KUMAR
AGED ABOUT 38 YEARS,
R/AT D. NO. 1-60/1, SANIDHYA,
4TH FLOOR, LOKAPOORNA APARTMENT,
KARMAR, PADIL, MANGALURU-575007.
...PETITIONERS
(BY SRI. B.S. SACHIN, ADVOCATE;
VIDE ORDER DATED 06.06.2025, PETITION STANDS
DISMISSED AGAINST PETITIONER NO.1, 2, 4, 5, 9, TO 12,
14 TO 17, 25 TO 43, 45 TO 50)
AND:
1. VASANTHI
AGED ABOUT 83 YEARS,
D/ O CHENNAMMA @ PARVATHI
R/ AT BEHIND URVA MARKET,
MANGALORE-575006
2. SHOBA RAVI
AGED ABOUT 61 YEARS,
S/O VASANTHI
R/AT SAVITHRINIVAS, OLD KENT ROAD,
PANDESHWARA, MANGALORE-565001.
3. KAUSHIK
AGED ABOUT 37 YEARS,
S/O SHOBA RAVI
R/AT SAVITHRINIVAS, OLD KENT ROAD,
PANDESHWARA, MANGALORE-565001.
4. ABHISHEK
AGED ABOUT 35 YEARS,
S/O SHOBA RAVI
R/AT SAVITHRINIVAS, OLD KENT ROAD,
PANDESHWARA, MANGALORE-565001.
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5. NALINAKSHI
AGED ABOUT 38 YEARS,
D/O VASANTHI
R/ AT BEHIND URVA MARKET,
MANGALORE-575006.
6. SURESH
AGED ABOUT 56 YEARS,
S/O VASANTHI
R/ AT BEHIND URVA MARKET,
MANGALORE-575006.
7. SUCHETHA @ SULOCHANA
AGED ABOUT 54 YEARS,
D/O VASANTHI
R/ AT BEHIND URVA MARKET,
MANGALORE-575006.
8. NAYANA
AGED ABOUT 52 YEARS,
D/O VASANTHI
R/ AT BEHIND URVA MARKET,
MANGALORE-575006.
9. MAMATHA
AGED ABOUT 52 YEARS,
D/O VASANTHI
R/ AT BEHIND URVA MARKET,
MANGALORE-575006.
10. SHILAMANI
AGED ABOUT 82 YEARS,
D/ O CHENNAMMA @ PARVATHI
R/ AT NEAR THIMMAPPA COMPOUND,
FALNIR, MANGALORE-575001
11. SOWMYA
AGED ABOUT 83 YEARS,
D/O SHILAMANI
R/ AT NEAR THIMMAPPA COMPOUND,
FALNIR, MANGALORE-575001
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12. PRASHANTHA
AGED ABOUT 49 YEARS
S/O SHILAMANI
R/ AT NEAR THIMMAPPA COMPOUND,
FALNIR, MANGALORE-575001.
DAYANANDA (SINCE DEAD)
S/O CHENNAMMA @ PARVATHI
13. SUVASINI
W/O DAYANADA,
AGED ABOUT 64 YEARS,
G.T. ROAD, KUDROLI,
NEAR NARAYANA GURU COLLEGE,
KODIALBAIL POST,
MANGALURU-575003.
BHASKER-(SINCE DEAD)
AGED ABOUT 83 YEARS
14. SMT. SANJEEVI
W/O M BHASKAR
15. VENU GOPAL
S/O M BHASKAR
16. VASANTHA
D/O M BHASKAR
ALL ARE RESDING AT HOUSE NO. 22-74/1,
SRI. GURU KRIPA DAIRY ROAD,
OPP PRASAD PRINTERS, KULASHEKARA,
MANGALURU TALUK, DK DISTRICT-575005.
17. SURESH
AGED ABOUT 63 YEARS,
S/O SUNDARI
R/O BHNADARA HOUSE, BEJAI,
MANGALORE-575004.
18. LATHA
AGED ABOUT 61 YEARS,
D/O SUNDARI
R/O BHNADARA HOUSE, BEJAI,
MANGALORE-575004.
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19. YASHAVATHI
AGED ABOUT 65 YEARS,
D/O SUNDARI
R/O 'ANANDA SUVARNA'
HOUSE AND NEAR BHAGINISAMAJ,
JEPPU, MANGALORE-575002.
20. RASMI
AGED ABOUT 41 YEARS,
D/O YASHAVATHI
R/O 'ANANDA SUVARNA'
HOUSE AND NEAR BHAGINISAMAJ,
JEPPU, MANGALORE-575002
21. RAKESH
AGED ABOUT 39 YEARS,
D/O YASHAVATHI
R/O 'ANANDA SUVARNA'
HOUSE AND NEAR BHAGINISAMAJ,
JEPPU, MANGALORE-575002.
SHEKARA (SINCE DEAD)
S/O LATE VENKAMMA
22. SMT. GIRIJA
W/O SHEKARA, ADULT
23. SANTHOSH SUVARNA
S/O SHEKARA, ADULT
24. SARANYA SUVARNA
S/O SHEKARA, ADULT
ALL ARE RESIDING AT KATTADAKODI HOUSE,
KULASHEKARA POST,
MANGALORE TQ, DK- 575005.
25. THILOTHAMA
AGED ABOUT 98 YEARS
S/O LATE PUTHAMMA
R/AT KANTHAPPAMAISTRY COMPOUND MUNIYAL,
KARKALA TALUK-574104.
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26. INDUMATHI @ KUSUMAVATHI
AGED ABOUT 86 YEARS
S/O LATE PUTHAMMA
R/AT KANTHAPPAMAISTRY COMPOUND MUNIYAL,
KARKALA TALUK-574104.
27. HARINA
AGED ABOUT 79 YEARS
D/O LATE SHANTHRI
R/AT GEETHAMANDIRA,
GOKARNANATHA TEMPLE ROAD,
NEAR ALAKE BRIDGE, KUDROLI,
MANGALORE-575003.
28. VINUTHA
AGED ABOUT 54 YEARS
D/O HARINA
R/AT GEETHAMANDIRA,
GOKARNANATHA TEMPLE ROAD,
NEAR ALAKE BRIDGE, KUDROLI,
MANGALORE-575003.
29. JYOTHSNA
AGED ABOUT 52 YEARS
D/O HARINA
R/AT GEETHAMANDIRA,
GOKARNANATHA TEMPLE ROAD,
NEAR ALAKE BRIDGE, KUDROLI,
MANGALORE-575003.
30. SHWETHA
AGED ABOUT 50 YEARS
D/O HARINA
R/AT GEETHAMANDIRA,
GOKARNANATHA TEMPLE ROAD,
NEAR ALAKE BRIDGE, KUDROLI,
MANGALORE-575003.
31. NAGESH AMIN
AGED ABOUT 78 YEARS
S/O POOVAMMA
R/AT MAROLIPADE, KANKANADY,
MANGALORE-575002.
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32. DAYAVATHI
AGED ABOUT 52 YEARS
D/O SHAMBAVI
R/AT C/O M. THIMMAPPA,
DRIVER, KEB., B C ROAD,
BANTWAL-574219.
PURUSHOTHAM AMIN (SINCE DEAD)
AGED ABOUT 75 YEARS
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 51(A) & 51(D)
33. SMT. KALYANI
W/OPURUSHOTHAM AMIN, ADULT
34. VANAJAKSHI
D/OPURUSHOTHAM AMIN, ADULT
35. POORNIMA
D/OPURUSHOTHAM AMIN, ADULT
36. ANIL KUMAR
S/OPURUSHOTHAM AMIN, ADULT
ALL ARE RESIDING AT # 1-79/1,
KALYANINIVASA, YAMUNA COMPUND, MUGRODI,
PADAVINANGADI POST, KONCHADY,
MANGALORE TQ, DK-575008.
ANANDA (SINCE DEAD)
AGED ABOUT 94 YEARS
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 64(A) & 64(F)
37. SMT. SHAMBAVI
W/O SRI. ANANDA, ADULT
38. SRI. DAMODARA
S/O SRI. ANANDA, ADULT
39. SRI. JAGADISHA
S/O SRI. ANANDA, ADULT
40. SMT. HEMAVATHI
D/O SRI. ANANDA, ADULT
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41. SMT.BHARATHI
D/O SRI. ANANDA, ADULT
42. LATHA
D/O SRI. ANANDA, ADULT
ALL ARE RESIDING AT
SHIVABHAG COMPOUND,
MERCAVE HILL, MAROLI, MANGALORE-575002.
43. SUNANDA
AGED ABOUT 70 YEARS
D/OMUTHAMMA
R/AT C/O ANITHAPPA,
SAJIPA VILLAGE, BOLLAI POST,
BANTWALA TALUK, DK-574231
44. PADMAVATHI
AGED ABOUT 49 YEARS
D/OSUNANDA
R/AT C/O ANITHAPPA,
SAJIPA VILLAGE, BOLLAI POST,
BANTWALA TALUK, DK-574231
45. JANAMMA
AGED ABOUT 47 YEARS
D/OSUNANDA
R/AT C/O ANITHAPPA,
SAJIPA VILLAGE, BOLLAI POST,
BANTWALA TALUK, DK-574231
46. MOHINI
AGED ABOUT 45 YEARS
D/OSUNANDA
R/AT C/O VENKAPPAPOOJARY,
MALLURPONNEDADI, ULAIBETTU POST,
BANTWAL TALUK-574145.
47. PADMANABHA
AGED ABOUT 43 YEARS
D/OSUNANDA
R/AT C/O VENKAPPAPOOJARY,
MALLURPONNEDADI, ULAIBETTU POST,
BANTWAL TALUK-574145.
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48. HARISHCHANDRA
AGED ABOUT 41 YEARS
S/OSUNANDA
R/AT C/O VENKAPPAPOOJARY,
MALLURPONNEDADI, ULAIBETTU POST,
BANTWAL TALUK-574145.
49. ASHOKA
AGED ABOUT 39 YEARS
S/OSUNANDA
R/AT C/O VENKAPPAPOOJARY,
MALLURPONNEDADI, ULAIBETTU POST,
BANTWAL TALUK-574145.
50. REVATHI
AGED ABOUT 59 YEARS,
D/O KRISHNAMMA
R/AT GANAPAPOOJARY,
GANADAKOTYA HOUSE, THUMBE VILLAGE,
BANTWAL TALUK, DK-574143.
51. ROHINI
AGED ABOUT 39 YEARS,
R/AT GANAPAPOOJARY,
GANADAKOTYA HOUSE, THUMBE VILLAGE,
BANTWAL TALUK, DK-574143.
52. VASANATHA
AGED ABOUT 37 YEARS,
R/AT GANAPAPOOJARY,
GANADAKOTYA HOUSE, THUMBE VILLAGE,
BANTWAL TALUK, DK-574143.
53. JAYALAXMI
AGED ABOUT 35 YEARS,
R/AT GANAPAPOOJARY,
GANADAKOTYA HOUSE, THUMBE VILLAGE,
BANTWAL TALUK, DK-574143.
54. ASHALATHA
AGED ABOUT 34 YEARS,
R/AT GANAPAPOOJARY,
GANADAKOTYA HOUSE, THUMBE VILLAGE,
BANTWAL TALUK, DK-574143.
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HC-KAR
55. NALINI
AGED ABOUT 57 YEARS,
D/O KRISHNAMMA
C/O RAMAPOOJARY,
IRAJE VAIL HOUSE, KALLIGEVILLAGE,
BANTWAL TALUK, DK- PO,
KINNIBETTU-574211.
56. MAHABALA
AGED ABOUT 40 YEARS,
S/O SMT. NALINI,
C/O RAMA POOJARY
IRAJE VAIL HOUSE KALLIGE VILLAGE,
BANTWAL TALUK, D.K P.O
KINNIBETTU - 574211.
57. LATHA
AGED ABOUT 39 YEARS,
D/O SMTNALINI,
C/O RAMA POOJARY
IRAJE VAIL HOUSE,KALLIGE VILLAGE,
BANTWAL TALUK, D.K, P.O,
KINNIBETTU- 574211.
58. GEETHA
AGED ABOUT 38 YEARS,
D/O SMT. NALINI,
C/O RAMA POOJARY,
IRAJE VAIL HOUSE ,KALLIGE VILLAGE,
BANTWAL TALUK,
KINNIBETTU-574211
59. NEETHA
AGED ABOUT 57 YEARS,
D/O SMT. NALINI
C/O RAMA POOJARY,
IRAJE VAIL HOUSE, KALLIGE VILLAGE,
BANTWAL TALUK,
KINNIBETTU- 574211.
60. ASHWITHA
AGED ABOUT 56 YEARS,
D/O SMT. NALINI,
C/O RAMA POOJARY,
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WP No. 36090 of 2024
HC-KAR
IRAJE VAIL HOUSE, KALLIGE, VILLAGE,
BANTWAL TALUK,
KINNIBETTU- 574211.
61. NAMITHA
AGED ABOUT 35 YEARS,
D/O SMT. NALINI,
C/OI RAMA POOJARY,
IRAJE VAIL HOUSE, KALLIGE VILLAGE,
BANTWAL TALUK,
KINNIBETTU- 574211.
62. LOLAKSHI
AGED ABOUT 38 YEARS,
S/OSUNANDA
R/AT C/O GIRIYAPPAPOOJARY,
KARMAR HOUSE, BALILA VILLAGE,
BANTWAL TALUK, DK-574212.
63. MOHANDAS
AGED ABOUT 37 YEARS,
S/OSUNANDA
R/AT C/O GIRIYAPPAPOOJARY,
KARMAR HOUSE, BALILA VILLAGE,
BANTWAL TALUK, DK-574212.
64. SUDHAKSHI
AGED ABOUT 36 YEARS,
D/OSUNANDA
R/AT C/O GIRIYAPPAPOOJARY,
KARMAR HOUSE, BALILA VILLAGE,
BANTWAL TALUK, DK-574212.
65. MURLIDHARA
AGED ABOUT 35 YEARS,
S/OSUNANDA
R/AT C/O GIRIYAPPAPOOJARY,
KARMAR HOUSE, BALILA VILLAGE,
BANTWAL TALUK, DK-574212.
66. CHIDANANDA
AGED ABOUT 34 YEARS,
S/OSUNANDA
R/AT C/O GIRIYAPPAPOOJARY,
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HC-KAR
KARMAR HOUSE, BALILA VILLAGE,
BANTWAL TALUK, DK-574212.
JARAPPA @ DEVAPPA & DEVAPPA SUVARNA
(SINCE DEAD)
AGED ABOUT 54 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 101(A) TO 101(E)
67. CHANDRAVATHI
W/O JARAPPA @ DEVAPPA&DEVAPPA SUVARNA,
ADULT
68. AKSHATHA
D/O JARAPPA @ DEVAPPA&DEVAPPA SUVARNA,
ADULT
69. UDAYA
S/O JARAPPA @ DEVAPPA&DEVAPPA SUVARNA,
ADULT
70. AMITHA
D/O JARAPPA @ DEVAPPA&DEVAPPA SUVARNA,
ADULT
71. LAKSHITHA
D/O JARAPPA @ DEVAPPA&DEVAPPA SUVARNA,
ADULT
ALL ARE RESIDING AT GANADAKOTTIGE HOUSE,
THUMBE POST, BANTWALTQ, DK
72. PREMA
AGED ABOUT 53 YEARS,
D/O KRISHNAMMA
R/AT C/O NARAYANA POOJARY,
DOOR NO. 209, NEAR DC BUNGALOW,
BALMATTA, MANGALORE-575002.
73. SHARMILA
AGED ABOUT 35 YEARS,
D/O PREMA
R/AT C/O NARAYANA POOJARY,
DOOR NO. 209, NEAR DC BUNGALOW,
BALMATTA, MANGALORE-575002.
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HC-KAR
74. SHARATH
AGED ABOUT 34 YEARS,
S/O PREMA
R/AT C/O NARAYANA POOJARY,
DOOR NO. 209, NEAR DC BUNGALOW,
BALMATTA, MANGALORE-575002.
75. BABY
AGED ABOUT 52 YEARS,
D/O KRISHNAMMA
R/AT DARANDABAGILU HOUSE,
HOSAGUDDE POST, THOKKOTTU,
MANGALORE TALUK-575001.
76. YATHIN KUMAR
AGED ABOUT 35 YEARS,
S/O BANY
R/AT DARANDABAGILU HOUSE,
HOSAGUDDE POST, THOKKOTTU,
MANGALORE TALUK-575001.
77. PRAFULLA
AGED ABOUT 52 YEARS,
S/O KRISHNAMMA
R/AT GANAPAPOOJARY,
GANADAKOTYA HOUSE, THUMBE VILLAGE,
BANTWAL TALUK, DK-574143.
PADMANABHA (SINCE DEAD)
AGED ABOUT 59 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 109(A) TO 109(C)
78. GIRIJA
W/OPADMANABHA, ADULT
79. SRINATH
S/OPADMANABHA, ADULT
80. JAYASHREE
D/OPADMANABHA, ADULT
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WP No. 36090 of 2024
HC-KAR
ALL ARE RESIDING AT BAREMANE, CHELOORU,
GUTTIGEBAILU, MANGALORE TQ, DK
81. SURESHA
AGED ABOUT 36 YEARS,
S/O CHANDRAVARTHI
R/AT C/O KARIYAPPAPOOJARY,
BALEMANECHELURU VILLAGE,
BANTWAL TALUK, DK-574153
82. VENKATESH
AGED ABOUT 57 YEARS,
S/O LATE RUKKU
R/AT 'AMIN NIVAS' VIHAR COLONY,
MANGALORE-575005.
83. JAGANNATHA
AGED ABOUT 65 YEARS,
S/O LATE RUKKU
R/AT 'AMIN NIVAS' VIHAR COLONY,
MANGALORE-575005.
84. DHANALAXMI
AGED ABOUT 35 YEARS,
D/O SUMITHRA
R/AT NEAR L F. BRIDGE,
PUMPWELL, KANKANADY,
MANGALORE-575002.
KOGAPPA AMIN (SINCE DEAD)
AGED ABOUT 85 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 128(A) TO 128(G)
85. HONNAMMA
W/O KOGAPPA AMIN @ KORAPAPOPA AMIN,
ADULT
86. PRAMILA
D/O KOGAPPA AMIN @ KORAPAPOPA AMIN,
ADULT
87. DINESH
S/O KOGAPPA AMIN @ KORAPAPOPA AMIN,
ADULT
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WP No. 36090 of 2024
HC-KAR
88. GANESHA
S/O KOGAPPA AMIN @ KORAPAPOPA AMIN,
ADULT
89. SURESHA
S/O KOGAPPA AMIN @ KORAPAPOPA AMIN,
ADULT
90. VATHSALA
D/O KOGAPPA AMIN @ KORAPAPOPA AMIN,
ADULT
91. KAVITHA
D/O KOGAPPA AMIN @ KORAPAPOPA AMIN,
ADULT
ALL ARE RESIDING AT
NEAR ESI HOSPITAL SHIVABAGH,
MANGALORE TQ DK-575001.
JANARDHANA (SINCE DEAD)
AGED ABOUT 86 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 133(A) TO 133(E)
92. PUSHPA
W/O B JANARDHANA
93. RAJESH
S/O B JANARDHANA
94. PREMANANDA
S/O B JANARDHANA
95. VEVEKANANDA
S/O B JANARDHANA
96. USHA
D/O B JANARDHANA
ALL ARE RESIDING AT SOORALPADY HOUSE,
BADAGULIPADYGRAMA, KRINNIKAMBLA POST,
MANGALORE TQ, DK-575001.
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WP No. 36090 of 2024
HC-KAR
PUSHPAVATHI (SINCE DEAD)
AGED ABOUT 87 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 135 & 136
97. BHAGAVANDAS
AGED ABOUT 56 YEARS,
S/O PUSHPAVATHI
R/AT C/O K. POOVAPPA,
D. NO. 183(ROOM NO. 9) POLICE QUARTERS
MANGALURU-575001.
98. GOPIDAS
AGED ABOUT 22 YEARS,
S/O PUSHPAVATHI
R/AT C/O K. POOVAPPA,
D. NO. 183(ROOM NO. 9) POLICE QUARTERS
MANGALURU-575001.
PRASAD KUMAR (SINCE DEAD)
AGED ABOUT 51 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 137(A)
99. USHA
D/O PRASAD KUMAR, ADULT
R/O UMAPRASAD COMPOUND,
KAVOORKATTE, KAVOOR,
MANGALORE-575001.
AJITH KUMAR (SINCE DEAD)
AGED ABOUT 48 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 138(A) TO 138(D)
100. REVATHI AJITH
W/OAJITH KUMAR
101. SARITHA
D/OAJITH KUMAR
102. SHARMILA
D/OAJITH KUMAR
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WP No. 36090 of 2024
HC-KAR
103. SUJITH
S/OAJITH KUMAR
ALL ARE RESIDING AT CHURCH ROAD,
VITTLA, VITTLA POST, BANTWAL TALUK, DK-574211.
B. MAHALAXMI (SINCE DEAD)
D/O KRISHNAMMA
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 140, 141, 142, 143, 144, 145, 146 &
DEFENDANT NO. 51
104. SATHYENDRA
AGED ABOUT 53 YEARS,
S/O B. MAHALAXMI
R/AT PUNJALKATTE PO,
PUNJALKATTE, DK-574233.
BHARATHENDRA (SINCE DEAD)
S/O B. MAHALAXMI
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 141(A) TO 141(B)
105. VRINDAMANI,
W/OBHARATHENDRA,
106. PRASHANTHI,
D/O BHARATHENDRA,
BOTH ARE R/AT DOOR NO.4-50/2, BEATRICE HOUSE,
KEMBAR CROSS ROAD, PADIL, MANGALORE (T)
DAKSHINA KANNADA, KARNATAKA-575007.
107. RAVIRAJ
AGED ABOUT 50 YEARS,
S/O B. MAHALAXMI
C/O U L ANCHAN, MANU NEAR,
GOKULA HALL, ASHOKNAGAR,
MANGALORE- 575006.
108. HARINAKSHI
AGED ABOUT 48 YEARS,
S/O B. MAHALAXMI
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WP No. 36090 of 2024
HC-KAR
C/O UL ANCHAN, MANU NEAR,
GOKULA HALL, ASHOKNAGAR,
MANGALURU-575006.
109. NRIPARAJA
AGED ABOUT 46 YEARS,
S/O B. MAHALAXMI
R/AT PUNJALKATTE PO,
PUNJALKATTE, DK-574233.
110. RAJESHWARI
AGED ABOUT 44 YEARS,
D/O B. MAHALAXMI
R/AT NEAR 'DEVIGUDI' ASHOKNAGAR,
MANGALORE-575006.
111. MANOHARI
AGED ABOUT 42 YEARS,
D/O B. MAHALAXMI
GRADUATE ASST. MODEL HIGH SCHOOL,
GOVERNMENT TRAINING COLLEGE
MANGALORE-575001.
ROOPAREKHA (SINCE DEAD)
AGED ABOUT 27 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 162 & 163,
112. CHITRALEKHA
AGED ABOUT 25 YEARS,
D/OHARINAKSHI
R/AT C/O UL ANCHAN, MANU NEAR,
GOKULA HALL, ASHOKNAGAR,
MANGALURU-575006.
113. MANOHARA
AGED ABOUT 22 YEARS,
S/OHARINAKSHI
R/AT C/O UL ANCHAN, MANU NEAR,
GOKULA HALL, ASHOKNAGAR,
MANGALURU-575006.
114. SANTHOSH
AGED ABOUT 14 YEARS,
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WP No. 36090 of 2024
HC-KAR
S/O RAJESHWARI
R/AT NEAR 'DEVIGUDI' ASHOKNAGAR,
MANGALORE-575006.
115. BHAGAWAN
AGED ABOUT 12 YEARS,
S/O RAJESHWARI
R/AT NEAR 'DEVIGUDI' ASHOKNAGAR,
MANGALORE-575006.
116. SUCHITRA
AGED ABOUT 10 YEARS,
D/O RAJESHWARI
R/AT NEAR 'DEVIGUDI' ASHOKNAGAR,
MANGALORE-575006.
SATISHA (SINCE DEAD)
R/ATC/O B BABU, MARLIKAIKAMBA,
MANGALORE-575005.
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 156(A) TO 156(E)
117. SMT. ROHINI
W/O SATISHA, ADULT
118. KUM. PRAJVITHA
D/O SATISHA, ADULT
119. AKSHATHA
D/O SATISHA, ADULT
120. MAMATHA
D/O SATISHA, ADULT
121. VINAYA KUMAR
S/O SATISHA, ADULT
ALL ARE RESIDING ATMAROLI,
KAIKAMBA, MANGALORE-575005.
122. CHANDRAPRABHA
AGED ABOUT 41 YEARS,
R/AT C/O VISHWANATH, NEAR BANDIKOTYA
'MALLARAYADAIVASTHAN'
ULLAL, DK-574279.
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
123. ARUNAKARA
AGED ABOUT 40 YEARS,
R/ATC/O B BABU, MARLIKAIKAMBA,
MANGALORE-575005.
SUDHAKARA (SINCE DEAD)
AGED ABOUT 38 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 159(A) TO 159(D)
124. SMT. VEDAVATHI
W/O SUDHAKARA, ADULT
125. KUM. SUSHMA
D/O SUDHAKARA, ADULT
126. SMT. RASHMI
D/O SUDHAKARA, ADULT
127. SRI. GURURAJ
S/O SUDHAKARA, ADULT
ALL ARE RESIDING AT CPWD QUARTERS,
HOUSE NO. 354-25TH BLOCK,
HSR LAYOUT, BENGALURU-34.
128. BHAVANISHEKER
AGED ABOUT 36 YEARS,
R/ATC/O B BABU, MARLIKAIKAMBA,
MANGALORE-575005.
129. SHOBHAMANI
AGED ABOUT 34 YEARS,
R/ATC/O B BABU, MARLIKAIKAMBA,
MANGALORE-575005.
130. YOGITHA
AGED ABOUT 16 YEARS,
D/O CHANDRAPRABHA
R/AT C/O VISHWANATH, NEAR BANDIKOTYA
'MALLARAYADAIVASTHAN'
ULLAL, DK-574279.
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
131. PURUSHOTHAMA
AGED ABOUT 14 YEARS,
S/O CHANDRAPRABHA
R/AT C/O VISHWANATH, NEAR BANDIKOTYA
'MALLARAYADAIVASTHAN'
ULLAL, DK-574279.
132. GIRISHA
AGED ABOUT 27 YEARS,
S/O CHANDRAPRABHA
R/AT C/O VISHWANATH, NEAR BANDIKOTYA
'MALLARAYADAIVASTHAN'
ULLAL, DK-574279.
133. SOWMYA
AGED ABOUT 2 YEARS,
D/O SHANTHI
R/ATC/O B BABU, MARLIKAIKAMBA,
MANGALORE-575005.
134. ANITHA
AGED ABOUT 20 YEARS,
D/O SHAMBAYYOBAYYA
R/AT NEAR MAROLIKAIKAMBA,
BIKARNAKATTE PO., KULSHEKAR,
MANGALORE-575005.
135. CHITTARANJAN
AGED ABOUT 19 YEARS,
S/O SHAMBAYYOBAYYA
R/AT NEAR MAROLIKAIKAMBA,
BIKARNAKATTE PO., KULSHEKAR,
MANGALORE-575005.
SUNDARI (SINCE DEAD)
AGED ABOUT 47 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 172(A) TO 172(E)
136. GANESH
S/O SUNDARI, ADULT
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WP No. 36090 of 2024
HC-KAR
137. DINESHA
S/O SUNDARI, ADULT
138. JAGADISHA
S/O SUNDARI, ADULT
139. MALATHI
D/O SUNDARI, ADULT
140. DAYAVATHI
D/O SUNDARI, ADULT
ALL ARE RESIDING AT
HOUSE NO. 2-34, DAYANILAYA,
PADIL, ALAPE, MANGALORE, DK-575007.
141. SEETHA
AGED ABOUT 40 YEARS,
D/O SHARADA
R/AT NEAR KAVOOR POST POFFICE, POST
KAVOOR& VILLAGE-575015.
142. REVATHI
AGED ABOUT 39 YEARS,
D/O SHARADA
R/AT C/O VISHWANATHKANTHAPPA
COMPOUND, KULSHEKAR,
MANGALORE-575005
143. JANAKI
AGED ABOUT 33 YEARS,
S/O SHARADA
C/O BHUJANGA, MARAKADE HOUSE,
KRISHNA NAGAR, BONDEL POST,
MANGALORE -575008.
144. SUMATHI
AGED ABOUT 32 YEARS,
D/O SHARADA,
C/O BHUJANGA, MARAKADE HOUSE,
KRISHNA NAGAR, BONDEL POST,
MANGALORE-575008.
145. MOHINI
AGED ABOUT 29 YEARS,
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WP No. 36090 of 2024
HC-KAR
D/O SHARADA
C/O BHUJANGA, MARAKADE HOUSE,
KRISHNA NAGAR, BONDEL POST,
MANGALORE- 575008.
146. GANESHA
AGED ABOUT 26 YEARS,
S/O SUNDARI
R/AT C/O A. SHEENA, ALAPE, PADIL,
MANGALORE-575007.
147. DINESHA
AGED ABOUT 24 YEARS,
S/O SUNDARI
R/AT C/O A. SHEENA, ALAPE, PADIL,
MANGALORE-575007.
148. JAGADISH
AGED ABOUT 23 YEARS,
S/O SUNDARI
R/AT C/O A. SHEENA, ALAPE, PADIL,
MANGALORE-575007.
149. MALATHI
AGED ABOUT 20 YEARS,
D/O SUNDARI
R/AT C/O A. SHEENA, ALAPE, PADIL,
MANGALORE-575007.
150. DAYAVATHI
AGED ABOUT 19 YEARS,
D/O SUNDARI
R/AT C/O A. SHEENA, ALAPE, PADIL,
MANGALORE-575007.
151. JAYASHREE
AGED ABOUT 19 YEARS,
D/O SEETHA
R/AT NEAR KAVOOR POST POFFICE, POST
KAVOOR& VILLAGE-575015.
152. SHAILAJA
AGED ABOUT 17 YEARS,
D/O SEETHA
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WP No. 36090 of 2024
HC-KAR
R/AT NEAR KAVOOR POST POFFICE, POST
KAVOOR& VILLAGE-575015.
153. SARITHA
AGED ABOUT 16 YEARS,
D/O SEETHA
R/AT NEAR KAVOOR POST POFFICE, POST
KAVOOR& VILLAGE-575015.
154. YATHISHA
AGED ABOUT 14 YEARS,
D/O SEETHA
R/AT NEAR KAVOOR POST POFFICE, POST
KAVOOR& VILLAGE-575015.
155. DHARESHA
AGED ABOUT 15 YEARS,
D/OREVATHI
R/O VISHWANTAH,
KANTHAPPA COMPOUND, KULSHEKAR,
MANGALORE-575005.
156. NARESH
AGED ABOUT 16 YEARS,
S/OREVATHI
R/O VISHWANTAH,
KANTHAPPA COMPOUND, KULSHEKAR,
MANGALORE-575005.
157. LATHIS
AGED ABOUT 15 YEARS,
S/OREVATHI
R/O VISHWANTAH,
KANTHAPPA COMPOUND,KULSHEKAR,
MANGALORE-575005.
158. PRAVEEN
AGED ABOUT 12 YEARS,
S/O JANAKI
R/O VISHWANTAH,
KANTHAPPA COMPOUND, KULSHEKAR,
MANGALORE-575005.
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
159. PRAJANA
AGED ABOUT 10 YEARS,
D/O JANAKI
R/O VISHWANTAH,
KANTHAPPA COMPOUND, KULSHEKAR,
MANGALORE-575005.
160. LOHITHA
AGED ABOUT YEARS,
S/O SUMATHI
R/AT NEAR SRI. OIL MILLS, BOLOOR,
MANGALURU-575003.
SUBRAYA AMIN(SINCE DEAD)
AGED ABOUT 78 YEARS,
LR'S ARE ALREADY ON RECORD AS
PLAINTIFF NO. 195(A) TO 195(H)
161. SMT. RATHNA BAI
W/O SUBRAYA AMIN, ADULT,
R/AT KANADKA, POST SHAKTHI NAGAR,
MANGALORE-05
162. SRI. DEVENRA. B. S
S/O LATE SUBRAYA AMIN, ADULT,
R/AT 302, M.E.ARUNACHAL,
CO-OPERATIVE SOCIETY, A WING,
PAHADI ROAD, NO. 2, SHREYAS COLONY,
J.P. NAGAR. GOREGOON (EAST),
MUMBAI-400063.
163. JAYACHANDRA M
S/O LATE SUBRAYA AMIN, ADULT,
R/AT 302, M.E.ARUNACHAL,
CO-OPERATIVE SOCIETY, A WING,
PAHADI ROAD, NO. 2, SHREYAS COLONY,
J.P. NAGAR. GOREGOON (EAST),
MUMBAI-400063.
164. SMT. PADMAKSHI
D/O LATE SUBRAYA AMIN, ADULT,
R/AT PADMA NILAYA, GUNDALIKA,
P.O. BEJAI, MANGALORE-04.
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
165. SRI. CHANDRASHEKARA,
S/O LATE SUBRAYA AMIN,
R/AT KANADKA, POST SHAKTHI NAGAR,
MANGALORE-575005
166. SMT. CHANDRAKSHI,
D/O LATE SUBRAYA AMIN,
R/AT KANADKA, POST SHAKTHI NAGAR,
MANGALORE-575005
167. SMT. K SHALINI
D/OLATE SUBRAYA AMIN,
R/AT KANADKA, POST SHAKTHI NAGAR,
MANGALORE-575005
168. SUDHAKAR
S/O LATE SUBRAYA AMIN,
R/AT KANADKA, POST SHAKTHI NAGAR,
MANGALORE-575005
169. TARAVATHI
AGED ABOUT 46 YEARS,
D/O BHAWANI
R/AT MARY HILL, KONCHADY POST,
MANGALORE-575008.
170. HEMAVATHI
AGED ABOUT 45 YEARS,
D/O GANGA
R/AT C/O KARIYAPPAPOOJARY.
KOTIPOOJRY COMPOUND, KULSHEKAR,
MANGALORE-575005.
SURENDRA AMIN (SINCE DEAD)
S/OSUNDARI
LR'S ARE ALREADY ON RECORD AS
PLANTIFF NO. 207(A) TO 207(D)
171. KUMUDA
W/O SURENDRA AMEEN, ADULT
172. AKSHATHA
D/O SURENDRA AMEEN, ADULT
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
173. NIVEDHITHA
D/O SURENDRA AMEEN, ADULT
174. SHARATH
S/O SURENDRA AMEEN, ADULT
ALL ARE RESIDING AT D. NO. 3-38,
GOVERNMENT COCONUT GARDEN,
KADRI, MANGALORE TQ DK-575008.
175. NAGESH AMIN
AGED ABOUT 43 YEARS,
S/OSUNDARI
R/AT NEAR GOVERNMENT COCONUT
GARDEN KADRI, KANKANADY,
MANGALOORE-575002.
176. RAMADAS AMIN
AGED ABOUT 38 YEARS,
S/OSUNDARI
R/AT NEAR DANDEKERI COMPOUND, YEYYADI,
MANGALORE-575008.
177. UMESH AMIN
AGED ABOUT 36 YEARS,
S/OSUNDARI
178. LEELADHARA
AGED ABOUT 40 YEARS,
S/OPARVATHY
R/AT NEAR SRI. OIL MILLS, BOLOOR,
MANGALURU-575003.
179. MANOJ
AGED ABOUT 38 YEARS,
S/OPARVATHY
R/AT NEAR SRI. OIL MILLS, BOLOOR,
MANGALURU-575003.
180. YASHAVATHI
AGED ABOUT 30 YEARS,
R/AT C/O CHANDAYYAPOOJARY,
BOLPUGUDDE HOUSE, KAVOOR POST,
MANGALORE-575004.
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181. NARAYANA
AGED ABOUT 46 YEARS,
S/O SARASWATHY
R/AT C/O CHANDAYYAPOOJARY,
BOLPUGUDDE HOUSE, KAVOOR POST,
MANGALORE-575004.
182. DEVARAJA
AGED ABOUT 36 YEARS,
S/O SARASWATHY
R/AT C/O CHANDAYYAPOOJARY,
BOLPUGUDDE HOUSE, KAVOOR POST,
MANGALORE-575004.
183. SUSHEELA
AGED ABOUT 34 YEARS,
D/O SARASWATHY
R/AT C/O CHANDAYYAPOOJARY,
BOLPUGUDDE HOUSE, KAVOOR POST,
MANGALORE-575004.
184. MANOHARA
AGED ABOUT 31 YEARS,
S/O SARASWATHY
R/AT C/O CHANDAYYAPOOJARY,
BOLPUGUDDE HOUSE, KAVOOR POST,
MANGALORE-575004.
185. VASANTHA
AGED ABOUT 28 YEARS,
D/O SARASWATHY
R/AT C/O CHANDAYYAPOOJARY,
BOLPUGUDDE HOUSE, KAVOOR POST,
MANGALORE-575004.
186. SURESH
AGED ABOUT 24 YEARS,
S/O SARASWATHY
R/AT C/O CHANDAYYAPOOJARY,
BOLPUGUDDE HOUSE, KAVOOR POST,
MANGALORE-575004.
187. HARISHCHANDRA
AGED ABOUT 21 YEARS,
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HC-KAR
S/O SARASWATHY
R/AT C/O CHANDAYYAPOOJARY,
BOLPUGUDDE HOUSE, KAVOOR POST,
MANGALORE-575004.
188. KRISHNAVENI
AGED ABOUT 26 YEARS,
D/O LEELA
R/AT NEAR SRI. OIL MILLS, BOLOOR,
MANGALURU-575003.
189. YADAVA
AGED ABOUT 24 YEARS,
S/O LEELA
R/AT NEAR SRI. OIL MILLS, BOLOOR,
MANGALURU-575003.
190. SHIVANANDA
AGED ABOUT 19 YEARS,
S/O LEELA
R/AT NEAR SRI. OIL MILLS, BOLOOR,
MANGALURU-575003.
DEVADAS (SINCE DEAD)
S/O TARAVATHI
LR'S ARE ALREADY ON RECORD AS
PLANTIFF NO. 227(A) & 227(B)
191. SMT. GAYATHRI
W/O DEVADAS, ADULT
192. NISHAL. D
S/O DEVADAS, ADULT
ALL ARE RESIDING AT
DOOR NO. 4-136/15, NISHALNIVAS,
KOMBADYBETTU, NANDANAPURA,
KAVUR, MANGALORE-575015
193. SURESKHA
AGED ABOUT 23 YEARS,
D/O TARAVATHI
R/AT NEAR V.S.S.S.SANGHA,
BANTWAL-575 211.
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HC-KAR
194. HARISHA
AGED ABOUT 20 YEARS,
S/O TARAVATHI
R/AT MARY HILL, KONCHADY POST,
MANGALORE-575008.
195. LATHA
AGED ABOUT 19 YEARS,
D/O TARAVATHI
R/AT MARY HILL, KONCHADY POST,
MANGALORE-575008.
196. ASHA
AGED ABOUT 16 YEARS,
D/O TARAVATHI
R/AT MARY HILL, KONCHADY POST,
MANGALORE-575008.
197. RENUKA
AGED ABOUT 20 YEARS,
D/O HEMAVATHI
R/AT C/O KARIYAPPAPOOJARY.
KOTIPOOJRY COMPOUND, KULSHEKAR,
MANGALORE-575005.
198. YASHAVANTHA
AGED ABOUT 19 YEARS,
S/O HEMAVATHI
R/AT C/O KARIYAPPAPOOJARY.
KOTIPOOJRY COMPOUND, KULSHEKAR,
MANGALORE-575005.
199. HARISHA
AGED ABOUT 12 YEARS,
S/O HEMAVATHI
R/AT C/O KARIYAPPAPOOJARY.
KOTIPOOJRY COMPOUND, KULSHEKAR,
MANGALORE-575005.
200. UMESHA
AGED ABOUT 15 YEARS,
S/O SUSHEELA
R/AT C/O RAMA MAISTRY, BALAPAGUTHU HOUSE,
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HC-KAR
DANDEKARI, KONCHADY,
MANGALORE-575008.
201. KAMALAKSHA
AGED ABOUT 14 YEARS,
D/O SUSHEELA
R/AT C/O RAMA MAISTRY,
BALAPAGUTHU HOUSE,
DANDEKARI, KONCHADY,
MANGALORE-575008.
202. SADANANDA
AGED ABOUT 10 YEARS,
D/O SUSHEELA
R/AT C/O RAMA MAISTRY,
BALAPAGUTHU HOUSE,
DANDEKARI, KONCHADY,
MANGALORE-575008.
203. SUMANA
AGED ABOUT 6 YEARS,
D/O SUSHEELA
R/AT C/O RAMA MAISTRY,
BALAPAGUTHU HOUSE,
DANDEKARI, KONCHADY,
MANGALORE-575008.
204. MOHAN
AGED ABOUT 4 YEARS,
D/O SUSHEELA
R/AT C/O RAMA MAISTRY,
BALAPAGUTHU HOUSE,
DANDEKARI, KONCHADY,
MANGALORE-575008.
205. LOHITH KUMAR
AGED ABOUT 2 YEARS,
S/O SARALA
R/AT C/O SHIVANANDAPANDIT,
SWAMY PRASAD HOUSE, THALIPADY,
KONNIGOLI-574150.
206. SHARATH KUMAR
AGED ABOUT 2 YEARS,
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HC-KAR
S/O KRISHNAVENI
R/AT NEAR V.S.S.S.SANGHA,
BANTWAL-575211.
207. NITHIN
AGED ABOUT 2 YEARS
D/O SURESKHA
R/AT NEAR V.S.S.S.SANGHA,
BANTWAL-575211.
208. PUTHAMMA
AGED ABOUT 54 YEARS,
D/O LATE POOVAPPA,
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
209. JAYANTHA
AGED ABOUT 43 YEARS,
D/O NITHIN
R/AT NEAR V.S.S.S.SANGHA,
BANTWAL-575211.
210. RAMA
AGED ABOUT 34 YEARS,
S/O NITHIN
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
211. MEENAKSHI
AGED ABOUT 30 YEARS,
D/O PUTHAMMA
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
212. PURUSHOTHAMA
AGED ABOUT 26 YEARS,
S/O PUTHAMMA
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
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HC-KAR
213. DURGADAS
AGED ABOUT 20 YEARS,
S/O PUTHAMMA
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
214. RAMESH KUMAR
AGED ABOUT 20 YEARS,
S/O DEVAKE
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
215. CHETAN KUMAR
AGED ABOUT 5 YEARS,
S/O MEENAKSH
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
216. MITHUN KUMAR
AGED ABOUT 4 YEARS,
S/O MEENAKSH
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
217. PADMASHREE
AGED ABOUT 3 YEARS,
D/O MEENAKSH
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
218. SHARATH KUMAR
AGED ABOUT 6 YEARS,
S/O KRISHNAVENI
R/AT 'DEVIKRIPA'
PACHANADY VILLAGE, BONDEL POST,
MANGALORE-575008.
ANANDA
AGED ABOUT 60 YEARS,
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HC-KAR
LR'S ARE ALREADY ON RECORD AS
PLANTIFF NO. 274(A) TO 274(D)
219. DEENANATH.K
S/O LATE ANANADA. K
220. CHANDRAHASA
S/O LATE ANANADA. K
221. THUKARAMA
S/O LATE ANANADA. K
222. JALAJAKSHI
D/O LATE ANANADA. K
ALL ARE RESIDING AT D.NO. 3-17-1495/96,
KADRI TOLL GATE, KARAVALLI LANE KADRI,
MANGALORE-575002.
223. KUMUDA
AGED ABOUT 83 YEARS,
W/O LATE SURENDRA AMIN,
R/O COCONUT GARDEN, KADRI,
MANGALORE-575002.
224. AKSHATHA
AGED ABOUT 56 YEARS,
D/O LATE SURENDRA AMIN,
R/O COCONUT GARDEN, KADRI,
MANGALORE-575002.
225. NIVEDITHA
AGED ABOUT 54 YEARS,
D/O LATE SURENDRA AMIN,
R/O COCONUT GARDEN, KADRI,
MANGALORE-575002
226. SHARATH
AGED ABOUT 52 YEARS,
D/O LATE SURENDRA AMIN,
R/O COCONUT GARDEN, KADRI,
MANGALORE-575002
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HC-KAR
227. CHANDRAKSHI
AGED ABOUT 78 YEARS,
W/O LATE ROHITHASHWA
R/O COCONUT GARDEN, KADRI,
MANGALORE-575002
228. PRETHISH
AGED ABOUT 25 YEARS,
S/O LATE ROHITHASHWA
R/O COCONUT GARDEN, KADRI,
MANGALORE-575002
229. PRIYA
AGED ABOUT 23 YEARS,
D/O LATE ROHITHASHWA
R/O COCONUT GARDEN, KADRI,
MANGALORE-575002
230. PRITHIKA
AGED ABOUT 21 YEARS,
D/O LATE ROHITHASHWA
R/O COCONUT GARDEN, KADRI,
MANGALORE-575002
231. GIRIJA
AGED ABOUT 73 YEARS,
W/O LATE KORAGAPPA
R/O KONGOOR, KULSHEKAR,
MANGALORE-575005.
232. MANJULA
AGED ABOUT 24 YEARS,
D/OLATEKORAGAPPA
R/O KONGOOR, KULSHEKAR,
MANGALORE-575005.
233. JAYAPRABHA
AGED ABOUT 23 YEARS,
D/OLATEKORAGAPPA
R/O KONGOOR, KULSHEKAR,
MANGALORE-575005.
234. USHA
AGED ABOUT 73 YEARS,
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HC-KAR
W/OLATEKESHAVA
R/O KONGOOR, KULSHEKAR,
MANGALORE-575005.
235. SOWMYA
AGED ABOUT 53 YEARS,
D/OLATEKESHAVA
R/O KONGOOR, KULSHEKAR,
MANGALORE-575005.
236. SAPNA
AGED ABOUT 51 YEARS,
D/OLATEKESHAVA
R/O KONGOOR, KULSHEKAR,
MANGALORE-575005.
237. GAYATHRI,
AGED ABOUT 63 YEARS,
W/O LATE DEVADAS
R/O KONGOOR, KULSHEKAR,
MANGALORE-575005.
238. NAGESH ANCHAN
AGED ABOUT 50 YEARS,
S/O LATE SUNDARI@ SUNDAR
R/O MAROLIDODDAMANE, KULSHEKAR,
MANGALORE-575001.
239. LALITHA
AGED ABOUT 48 YEARS,
D/O LATE SUNDARI@ SUNDAR
R/O MAROLIDODDAMANE, KULSHEKAR,
MANGALORE-575001.
240. ANANDA
AGED ABOUT 42 YEARS,
S/O LATE SUNDARI@ SUNDAR
R/O MAROLIDODDAMANE, KULSHEKAR,
MANGALORE-575001.
241. NAVEENCHANDRA@NARENDRA
AGED ABOUT 39 YEARS,
S/O LATE SUNDARI@ SUNDAR
R/O MAROLIDODDAMANE, KULSHEKAR,
MANGALORE-575001.
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HC-KAR
242. T. GIRIJA
AGED ABOUT 55 YEARS,
W/O LATE SHEKARA
R/O KATTADAKODI HOUSE,
MAROLI,KULSHEKAR
MANGALORE-575001.
243. SANTHOSH
AGED ABOUT 35 YEARS;
S/O LATE SHEKARA
R/O KATTADAKODI HOUSE,
MAROLI,KULSHEKAR
MANGALORE-575001.
244. SHIVAPRASAD
AGED ABOUT 33 YEARS,
S/O LATESHEKARA
R/O KATTADAKODI HOUSE,
MAROLI,KULSHEKAR
MANGALORE-575001.
245. M. PUSHPARAJ
AGED ABOUT 31 YEARS,
S/O LATE SHEKARA
R/O KATTADAKODI HOUSE,
MAROLI,KULSHEKAR,
MANGALORE-575001.
246. SHARANYA
AGED ABOUT 29 YEARS,
D/O LATE SHEKARA
R/O KATTADAKODI HOUSE,
MAROLI,KULSHEKAR,
MANGALORE-575001.
247. PREMALATHA
AGED ABOUT 60 YEARS
D/O LATE ACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE, BIKARNAKATTE,
MANGALORE-575001.
248. VEDAVATHI
AGED ABOUT 58 YEARS,
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HC-KAR
D/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE, BIKARNAKATTE,
MANGALORE-575001.
249. UMANATH
AGED ABOUT 57 YEARS,
S/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE, BIKARNAKATTE,
MANGALORE-575001.
250. CHANDRAKSHI
AGED ABOUT 55 YEARS
D/O LATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE, BIKARNAKATTE,
MANGALORE-575001.
251. JAYAVEERA
AGED ABOUT 53 YEARS
S/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE, BIKARNAKATTE,
MANGALORE-575001.
252. SATHISHA
AGED ABOUT 51 YEARS
S/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE, BIKARNAKATTE,
MANGALORE-575001.
253. SHAMALA
AGED ABOUT 51 YEARS
D/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE, BIKARNAKATTE,
MANGALORE-575001.
254. NARENDRA
AGED ABOUT 51 YEARS
S/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE, BIKARNAKATTE,
MANGALORE-575001.
255. POORNIMA
AGED ABOUT 45 YEARS
D/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE,BIKARNAKATTE,
MANGALORE-575001.
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HC-KAR
256. DINESHA
AGED ABOUT 43 YEARS
S/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE,BIKARNAKATTE,
MANGALORE-575001.
257. VISHALAKHSI
AGED ABOUT 41 YEARS,
D/O LATE ACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE,BIKARNAKATTE,
MANGALORE-575001.
258. CHANDRAKANTHA
AGED ABOUT 39 YEARS,
S/OLATEACHUTHA AMIN ALIAS ACHU
R/O JAYASHREE GATE,BIKARNAKATTE,
MANGALORE-575001.
259. NARAYANA
AGED ABOUT 51 YEARS,
S/O LATE SARASWATHI
R/O BOLPUGUDDE,
MANGALORE-575001.
260. DEVARAJ
AGED ABOUT 46 YEARS,
S/O LATE SARASWATHI
R/O BOLPUGUDDE,
MANGALORE-575001.
261. SUSHEELA
AGED ABOUT 44 YEARS,
D/O LATE SARASWATHI
R/O BOLPUGUDDE,
MANGALORE-575001.
262. MANOHAR
AGED ABOUT 42 YEARS,
S/O LATE SARASWATHI
R/O BOLPUGUDDE,
MANGALORE-575001.
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HC-KAR
263. VASANTHA
AGED ABOUT 38 YEARS,
S/O LATE SARASWATHI
R/O BOLPUGUDDE,
MANGALORE-575001.
264. SARALA
AGED ABOUT 38 YEARS,
D/O LATE SARASWATHI
R/O BOLPUGUDDE,
MANGALORE-575001.
265. SURESHA
AGED ABOUT 36 YEARS,
S/O LATE SARASWATHI
R/O BOLPUGUDDE,
MANGALORE-575001.
266. HARISHCHANDRA
AGED ABAOUT 34 YEARS
S/O S/O LATE SARASWATHI
R/O BOLPUGUDDE,
MANGALORE-575001.
267. SACHINDRA
AGED ABOUT 63 YEARS,
S/O LATE B. MAHALAXMI
R/O PUNJALKATTE POST
BANTWAL TALUK-574233.
268. BHARTENDRA
AGED ABOUT 61 YEARS,
S/O LATE B. MAHALAXMI
R/O PUNJALKATTE POST
BANTWAL TALUK-574233.
269. RAVIRAJ
AGED ABOUT 60 YEARS,
S/O LATE B. MAHALAXMI
R/O PUNJALKATTE POST
BANTWAL TALUK-574233.
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HC-KAR
270. HARINAKSHI
D/O LATE B. MAHALAXMI
AGED ABOUT 58 YEARS,
R/O PUNJALKATTE POST
BANTWAL TALUK-574233.
271. NRAPARAJA
S/O LATE B. MAHALAXMI
AGED ABOUT 66 YEARS,
R/O PUNJALKATTE POST
BANTWAL TALUK-574233.
272. RAJESHWARI
D/O LATE B. MAHALAXMI
AGED ABOUT 59 YEARS,
R/O PUNJALKATTE POST
BANTWAL TALUK-574233.
273. MANOHARI
D/O LATE B. MAHALAXMI
AGED ABOUT 53 YEARS,
R/O PUNJALKATTE POST
BANTWAL TALUK-574233.
274. VASUKUMARI
D/O LATE B. MAHALAXMI
AGED ABOUT 51 YEARS,
R/O PUNJALKATTE POST
BANTWAL TALUK-574233.
275. JAIRAJ
S/O LATE P .SUSHEELA
AGED ABOUT 48 YEARS,
R/O PADAVU, KAIKAMBA, KULSHEKARA,
MANGALORE-575005.
276. JEEVARATHNA
S/O LATE P .SUSHEELA
AGED ABOUT 45 YEARS,
R/O PADAVU, KAIKAMBA, KULSHEKARA,
MANGALORE-575005.
277. SUNDARI BAI
AGED ABOUT 75 YEARS
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WP No. 36090 of 2024
HC-KAR
W/O LATERAMCHNADRA
R/O SAVITHRINILAYA, OLD KENT ROAD,
PANDESHWAR, MANGALORE-575001.
278. SHASHIKANTH
AGED ABOUT 72 YEARS
S/O LATE RAMCHANDRA
R/O SAVITHRINILAYA, OLD KENT ROAD,
PANDESHWAR, MANGALORE-575001.
279. CHANDRAKALA
AGED ABOUT 51 YEARS
D/O LATE RAMCHANDRA
R/O SAVITHRINILAYA, OLD KENT ROAD,
PANDESHWAR, MANGALORE-575001.
280. NAVEEN
AGED ABOUT 48 YEARS
D/O LATE RAMCHANDRA
R/O SAVITHRINILAYA, OLD KENT ROAD,
PANDESHWAR, MANGALORE-575001.
281. PRADEEP
AGED ABOUT 42 YEARS
D/O LATE RAMCHANDRA
R/O SAVITHRINILAYA, OLD KENT ROAD,
PANDESHWAR, MANGALORE.
282. ROHINI
W/O LATE SATHISHA
AGED ABOUT 35 YEARS,
R/O MAROLIKAIKAMBA,
KULSHEKAR POST, MANGALORE-575005.
283. PRAJVITHA
D/O LATE SATHISHA
AGED ABOUT 21 YEARS,
R/O MAROLIKAIKAMBA,
KULSHEKAR POST, MANGALORE-575005.
284. AKSHATHA
D/O LATE SATHISHA
AGED ABOUT 19 YEARS,
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WP No. 36090 of 2024
HC-KAR
R/O MAROLIKAIKAMBA,
KULSHEKAR POST, MANGALORE-575005.
285. BHUJANGA
AGED ABOUT 68 YEARS
S/O LATE CHENNAMMA ALIAS PARVATHI
R/O BEJAIBANDARAMANE,
BEJAI, MANGALORE-575005.
286. GIRIJA
AGED ABOUT 63 YEARS
D/O LATE CHENNAMMA ALIAS PARVATHI
C/O MR.K GOPALAKRISHNA
2-14-1246/3,SRI KRISHNAM, 3RDCROSS,
ANEGUNDI, NEAR BHANDARMANE,
BEJAI, MANGALORE-575002.
287. K. PADMANABHA AMIN
AGED ABOUT 60 YEARS
S/O LATE CHENNAMMA ALIAS PARVATHI
C/O MR.KGOPALAKRISHNA
2-14-1246/3, SRI KRISHNAM, 3RDCROSS,
ANEGUNDI, NEAR BHANDARMANE,
BEJAI, MANGALORE-575002.
288. VASANTHI
AGED ABOUT 59 YEARS
D/O LATE CHENNAMMA ALIAS PARVATHI
C/O MR.K GOPALAKRISHNA
2-14-1246/3, SRI KRISHNAM, 3RD CROSS,
ANEGUNDI, NEAR BHANDARMANE,
BEJAI, MANGALORE-575002.
289. AMRUTHA
AGED ABOUT 52 YEARS
S/O LATE CHENNAMMA ALIAS PARVATHI
C/O MR.K GOPALAKRISHNA
2-14-1246/3, SRI KRISHNAM, 3RD CROSS,
ANEGUNDI, NEAR BHANDARMANE,
BEJAI, MANGALORE-575002.
290. ASHOKA
AGED ABOUT 44 YEARS
S/O LATE CHENNAMMA ALIAS PARVATHI
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HC-KAR
C/O MR.K GOPALAKRISHNA
2-14-1246/3, SRI KRISHNAM, 3RD CROSS,
ANEGUNDI, NEAR BHANDARMANE,
BEJAI, MANGALORE-575002.
291. SUCHARITHA
AGED ABOUT 40 YEARS,
D/O LATE MANORAMA
R/O MAROLIDODDAMANE,
MAROLI,MANGALORE-575005.
292. ROSHAN
AGED ABOUT 40 YEARS,
D/O LATE MANORAMA
R/O MAROLIDODDAMANE,
MAROLI,MANGALORE-575005.
293. THARESH
AGED ABOUT 40 YEARS,
D/O LATE MANORAMA
R/O MAROLIDODDAMANE,
MAROLI,MANGALORE-575005.
294. VISHALA
AGED ABOUT 40 YEARS,
D/O LATE MANORAMA
R/O MAROLIDODDAMANE,
MAROLI,MANGALORE-575005.
SHEKARA (SINCE DEAD)
AGED ABOUT 82 YEARS
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 1(A) TO 1(D)
295. SUVASINI
W/O LATE SHEKARA, ADULT
296. SUJITH
S/O LATE SHEKARA, ADULT
297. SANJITH
S/O LATE SHEKARA, ADULT
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WP No. 36090 of 2024
HC-KAR
298. SHYAMILI
D/O LATE SHEKARA, ADULT
ALL ARE RESIDING AT #2/15/1252/4,
SHRI SHEKAR, ANEGUNDI, 3RD CROSS,
BEHIND KMC HOSPITAL, BEJAI,
MANGALORE TQ, DK-575004.
BHUJANGA@SUNDARA(SINCE DEAD)
AGED ABOUT 90 YEARS
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 2(A) TO 2(E)
299. PRAMILA
W/O LATE BHUJANGA @ SUNDARA, ADULT
300. HIRANMAYEE
S/O LATE BHUJANGA @ SUNDARA, ADULT
301. VIDYA
D/O LATE BHUJANGA @ SUNDARA, ADULT
302. RAJESH
D/O LATE BHUJANGA @ SUNDARA, ADULT
303. SHAILESH
S/O LATE BHUJANGA @ SUNDARA, ADULT
ALL ARE RESIDING AT OPP: PANCHRATANMANDRI,
20/6, POWAICHOWK, MULUND COLONY,
MUMBAI, MUMBAI, MAHARASHTRA-400082
RAMACHANDRA (SINCE DEAD)
AGED ABOUT 88 YEARS
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 3(A) TO 3(B)
304. SAROSH
S/O LATE RAMACHANDRA,
ADULT
305. BINDRA
D/O LATE RAMACHANDRA,
ADULT
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HC-KAR
ALL ARE RESDING AT NO. 335,
10TH CROSS, 3RD STAGE, GOKULASM, MYSORE-575002
PURUSHOTHAMA (SINCE DEAD)
AGED ABOUT 89 YEARS
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 4(A) TO 4(D)
306. SMT. LAXMI
W/O LATEPURUSHOTHAMA
307. SHYAM AMIN
S/O LATEPURUSHOTHAMA
308. SURAJ AMIN
S/O LATEPURUSHOTHAMA
309. SAGAR AMIN
S/O LATEPURUSHOTHAMA
ALL ARE RESIDING AT EC6, B-002,
DALLAS FAIRFIELD CHS LTD,
EVERSHINE CITY, VASAI (E) VASAI VIRAR CITY,
VASAI, PALGHAR, MAHARASHTRA-401208.
310. GOPALAKRISHNA
AGED ABOUT 78 YEARS
S/O LATE CHENNAMMA ALIAS PARVATHI
R/O 2-14-1246/3,SRI KRISHNAM, 3RDCROSS,
ANEGUNDI, NEAR BHANDARMANE,
BEJAI, MANGALORE-575002.
311. AMRITH KUMAR
AGED ABOUT 76 YEARS
S/O LATE CHENNAMMA ALIAS PARVATHI
C/O MR. K.GOPLAKRISHNA,
R/O 2-14-1246/3,SRI KRISHNAM, 3RDCROSS,
ANEGUNDI, NEAR BHANDARMANE,
BEJAI, MANGALORE-575002.
312. ASHOK KUMAR
AGED ABOUT 74 YEARS,
S/O LATE CHENNAMMA ALIAS PARVATHI
C/O MR. K.GOPLAKRISHNA
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HC-KAR
R/O 2-14-1246/3,SRI KRISHNAM, 3RDCROSS,
ANEGUNDI, NEAR BHANDARMANE,
BEJAI, MANGALORE-575002.
313. YASHODA
AGED ABOUT 83 YEARS,
D/O LATE SEETHAMMA
R/O PRASHANTHNAGAR,
BHARATHINAGAR, DHARWAD-580001.
SOMASUNDARA(SINCE DEAD)
AGED ABOUT 61 YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 9(A)
314. ASHA S SALIAN
W/O LATE SOMA SUNDARASALIAN,
RESIDING AT SA SALIAN CHURCH ROIAD,
WARD NO. 6 OPP CHURCH ROAD,
KUSHAVATHI, THIRTHAHALLI,
SHIMOGGA-577432.
315. PRASHANTH
S/O YASHODA
AGED ABOUT 55 YEARS,
R/OPRASHANTHNAGAR,
BHARATHINAGAR, DHARWAD-580001.
316. PAVITHRA
D/O YASHODA
AGED ABOUT 53 YEARS,
R/O PRASHANTHNAGAR,
BHARATHINAGAR, DHARWAD-580001.
317. THRIVENI
D/O YASHODA
AGED ABOUT 51 YEARS,
R/OPRASHANTHNAGAR,
BHARATHINAGAR, DHARWAD-580001.
VASANTHAAMIN (SINCE DEAD)
AGED ABOUT 73 YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 13(A) TO 13(C)
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WP No. 36090 of 2024
HC-KAR
318. SULEKHA
W/OLATE VASANTHA, ADULT
319. DHIREN
dS/OLATE VASANTHA, ADULT
320. POOJA
D/OLATE VASANTHA, ADULT
ALL ARE RESIDING AT 16CITABEL
PLOT NO. 14 VASHI, NAVI MUMBAI-400703.
321. SUCHARITHA
AGED ABOUT 83 YEARS,
D/O LATE MANORAMA,
R/O J-543, 6THFLOOR,
RESERVE BANK OF INDIA QUARTERS,
BYEULLA,MUMBAI- 400008.
322. ABHIJITH
AGED ABOUT 39 YEARS,
S/O SMTSUCHARITHA,
R/O J-543, 6TH FLOOR,
RESERVE BANK OF INDIA QUARTERS,
BYEULLA,MUMBAI- 400008.
323. NIHAL
AGED ABOUT 34 YEARS,
D/O SMT. SUCHARITHA
R/O J-543, 6THFLOOR,
RESERVE BANK OF INDIA QUARTERS,
BYEULLA,MUMBAI- 400008.
324. THARESH
AGED ABOUT 59 YEARS
D/O LATE MANORAMA,
R/O J-543, 6TH FLOOR,
RESERVE BANK OF INDIA QUARTERS,
BYEULLA,MUMBAI- 400008.
325. ROHAN
AGED ABOUT 51 YEARS.
S/O LATE MANORAMA,
R/O J-543, 6TH FLOOR,
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HC-KAR
RESERVE BANK OF INDIA QUARTERS,
BYEULLA,MUMBAI- 400008.
326. VISHALA
AGED ABOUT 57 YEARS,
D/O LATE MANORAMA
R/O J-543, 6THFLOOR,
RESERVE BANK OF INDIA QUARTERS,
BYEULLA,MUMBAI- 400008.
327. NONIP
S/O MRS. VISHALA
AGED ABOUT 34 YEARS
R/O J-543, 6TH FLOOR,
RESERVE BANK OF INDIA QUARTERS,
BYEULLA,MUMBAI- 400008.
DIVAKARA (SINCE DEAD)
S/O LATE VENKAMMA
AGED ABOUT 87 YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 21(A) TO 21(D)
328. MRS. SHARADA D AMIN,
W/O LATE DIVAKARA @ VENKAPPA.
329. MR. BHISHWAJITH,
S/O LATE LATEDIVAKARA @ VENKAPPA.
330. MR. MOHITH,
S/O LATE LATEDIVAKARA @ VENKAPPA
331. MR. NITHISH,
S/O LATE LATEDIVAKARA @ VENKAPPA
ALL ARE RESIDING AT B705,
NIRMAN APARTMENTS,
RJ MARG, PUMP HOUSE,
ANDHERI EAST- MUMBAI- SUBURBAN,
MAHARASRTA-400093.
JANARDHANA (SINCE DEAD)
S/O LATE PUTHAMMA
AGED ABOUT 98 YEARS,
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WP No. 36090 of 2024
HC-KAR
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 22(A) TO 22(E)
332. MRS. SARSWATHI,
W/O LATE JANARDHANA,
333. MR. ROHITHKSHA,
S/O LATE JANARDHANA,
334. MR. NAVEEN,
S/O LATE JANARDHANA,
335. MR. NALIN,
S/O LATE JANARDHANA,
336. MRS. PRAFULLA,
D/O LATE JANARDHANA,
ALL ARE R/O 7-2-2, TATA HOUSING CENTRE,
LALLUBHAI PARK ROAD,ANDHERI WEST,
MUMBAI-400058.
337. PRATAP
S/O MRS. ROHINI
AGED ABOUT 66 YEARS,
R/O G-3, TATA HOUSING CENTRE,
LALLUBHAI PARK ROAD,
ANDHERI WEST, MUMBAI-400058.
338. PRASHANTH ALIAS PRAKASH
S/O MRS. ROHINI
AGED ABOUT 63 YEARS,
R/O G-3, TATA HOUSING CENTRE,
LALLUBHAI PARK ROAD,
ANDHERI WEST, MUMBAI-400058.
339. MALLIKA
D/O MRS. ROHINI
AGED ABOUT 57 YEARS,
R/O G-3, TATA HOUSING CENTRE,
LALLUBHAI PARK ROAD,
ANDHERI WEST, MUMBAI-400058.
340. CHANDRAKANTHA
S/O MRS. ROHINI
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HC-KAR
AGED ABOUT 53 YEARS,
R/O G-3, TATA HOUSING CENTRE,
LALLUBHAI PARK ROAD,
ANDHERI WEST, MUMBAI-400058.
341. VEDAVATHI
D/O LATESHANTRI
AGEDABOUT 83 YEARS,
R/O 14-473, SUTASHNAGAR, CHEMBUR,
MUMBAI-400071.
342. VIDYAULLTHA
AGED ABOUT 80 YEARS
D/O LATESHANTRI
R/O PRAMILA PATEL CHAL,
SQUATHRS COLONY ROAD,
MEGHWADI, JOGESHWARI EAST,
MUMBAI-400060.
343. DEVARAJ AMIN
S/O LATESHANTRI
AGED ABOUT 80 YEARS,
R/O ROOM NO.2, AMARCHAND CO-OP, HOUSING SOCIETY,
OPPMAHALAXMI COLONY, CEASER'S ROAD,
AMBOLI VILLAGE, ANDHERI WEST,
MUMBAI- 400058.
344. PARAMESHA
AGED ABOUT 25YEARS,
S/OHEMALATHAKOTIAN,
R/O 14-473,SUTASHNAGAR,CHEMBUR,
BOMBAY-400 071.
345. NANDISH
AGED ABOUT 23YEARS,
S/O HEMALATHAKOTIAN,
R/O 14-473,SUTASHNAGAR,CHEMBUR,
BOMBAY-400 071.
346. JASWANTHI @ YASHAVANTHI
AGED ABOUT 20 YEARS,
D/O HEMALATHAKOTIAN,
R/O 14-473, SUTASHNAGAR,CHEMBUR,
BOMBAY-400 071.
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HC-KAR
347. KUNAL
AGED ABOUT 1YEARS,
S/O JASWANTHI @ YASHVATHI
R/O 14-473, SUTASH NAGAR, CHEMBUR,
BOMBAY-400 071.
348. MAHESH
AGED ABOUT 25YEARS,
S/O VEDAVATHI,
R/O ROOM NO.158, JORHABAGH,
ASSLFA PIPE-LINE,GHATKOPPER,
BOMBAY-400 084.
349. SHAILAJA
AGED ABOUT 23 YEARS,
D/O VEDAVATHI,
350. NIRANJAN
AGED ABOUT 21YEARS,
S/O VEDAVATHI,
351. CHANDANI
AGED ABOUT 23YERAS,
D/O VIDYULLATHA,
ALL ARE R/O PRAMILA PATEL CHAL,
SQUATHRS COLONY ROAD,
MEGHWADI, JOGESHWARI EAST,
BOMBAY- 400 060.
352. LAVANYA
AGED ABOUT 21 YEARS,
D/O VIDYULLATHA,
R/O PRAMILA PATEL CHAL,
SQUATHRS COLONY ROAD,
MEGHWADI, JOGESHWARI EAST,
BOMBAY-400 060.
353. BHARATH
AGED ABOUT 19YEARS,
S/O VIDYULLATHA,
R/O PRAMILA PATEL CHAL,
SQUATHRS COLONY ROAD,
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HC-KAR
MEGHWADI, JOGESHWARI EAST,
BOMBAY - 400 060.
YOGENDRA(SINCE DEAD)
AGED ABOUT 50 YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 42(A) TO 42(C)
354. JYOTHI
W/O LATE YOGENDRA, ADULT
355. SHILPA
D/O LATE YOGENDRA, ADULT
356. ROSHAN
S/O LATE YOGENDRA, ADULT
ALL ARE RESIDING AT HAPPY HOME ESTAE,
BUILDING NO. 84, 303 POONAM SAGAR COMPLEX,
MIRA ROAD, EAST, MUMBAI-401107
SHIVAPPA(SINCE DEAD)
S/O LATE JANAMMA,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 43(A) TO 43(G)
357. SMT. RADHAMMA
W/O SRI. SHIVAPPA, ADULT
R/AT MALLIKARJUNA NAGAR,
BLOCK NO. 8, MADIKERI-571201.
358. RAJA
S/OSRI. SHIVAPPA, ADULT
R/AT MALLIKARJUNA NAGAR,
BLOCK NO. 8, MADIKERI-571201.
359. SMT. SHASHIKALA
D/OSRI. SHIVAPPA, ADULT
R/AT MALLIKARJUNA NAGAR,
BLOCK NO. 8, MADIKERI-571253.
360. SMT. YASHODA
D/OSRI. SHIVAPPA,
W/O CHANDRASHEKAR, ADULT
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WP No. 36090 of 2024
HC-KAR
GURUNATHA BUILDING, BUILDING, BIDRALLI POST,
RAMPURA, BENGALURU-560049
361. SMT. KAVERI
D/O SRI. SHIVAPPA,
W/O JAGANNATH, ADULT,
AMIN NIVAS, VASANTH NAGAR,
MAROLI, KULASHEKAR,
MANGALORE-575005.
362. KUM. KAUSLYA
D/O SRI. SHIVAPPA, ADULT
R/AT MALLIKARJUNA NAGAR,
BLOCK NO. 8, MADIKERI-571253.
363. SRI. SADASHIVA
S/O SRI. SHIVAPPA, ADULT,
R/AT MALLIKARJUNA NAGAR,
BLOCK NO. 8 MADIKERI-571253.
364. SHODANPRASAD
AGED ABOUT 30YEARS,
S/O SUMATHI,
C/O THE GUARDIAN ROYAL EXCHANGE INSURANCE
P.B.NO.5899, RUWI,
MUSCAT SULTANATE OF OMAN-470113.
365. SOWMINI
AGED ABOUT 46YEARS,
D/O LATE LEELAVATHI,
366. GUNAVATHI
AGED ABOUT 44YEARS,
D/O LATE LEELAVATHI,
R/O DOOR NO.175, OPP. VAKKALIGASZHOSTEL,
B.M.ROAD, HASSAN-573201.
367. ASHA
AGED ABOUT 20YEARS,
368. PRAVEENRAJ
AGED ABOUT19YEARS,
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WP No. 36090 of 2024
HC-KAR
369. VARADRAJ
AGED ABOUT 16YEARS,
ALL ARER/O DOOR NO.175, OPP.
VAKKALIGASZHOSTEL,
B.M.ROAD, HASSAN-573201
VASUKUMARI (SINCE DEAD)
AGED ABOUT 40YEARS,
LR'S ARE ALREADY ON RECORD AS
RESPONDENT NO. 51(A)
370. ROHINI
D/O VASU KUMARI
RESIDING AT DK, NEW COLONY,
BHARAVATHI, SHIMOGA-577301.
371. RENUKA
AGED ABOUT7YEARS,
D/O VASUKUMARI,
R/AT C/O BASKARSANIL,
DOOR NO.55(2), NEW HOUSE,
N.M.C.5TH CROSS,OLD TOWN LEFT
BHADRAVATHI-577303.
372. G.V. JAIRAJ
AGED ABOUT 38YEARS,
R/AT C/O MAJOR J.G.BALA,T-179-1,
SHAHIBAG OFFICERS ENCLAVE,
NEAR SHAHIBAGH TALL NAKA,
AHMEDABAD-380 004.
373. JEEVARATHNA
AGED ABOUT 35YEARS,
R/AT C/O SYNDICATE BANK,
JAL PALACE,SHRIDDANANDAROAD,
VILLAGEPARELE EAST-400057.
374. SABITHA
AGED ABOUT 48YEARS,
D/O LATE RAMANI
375. HRINAKSHI
AGED ABOUT 46YEARS,
D/O LATE RAMANI,
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HC-KAR
376. JAYANATHA
AGED ABOUT 44YEARS,
D/O LATE RAMANI,
377. RAVIKALA
AGED ABOUT 42YEARS,
D/O LATE RAMANI,
ALL ARE RESIDING AT.
2-32, ROSE SUM FLOWER,
HOSING SOCIETY, UP ROAD,
THANE(WEST)-400607
MOHAN (SINCE DEAD)
AGED ABOUT 45YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 61(A) TO 61(C)
378. PADMINI
W/O LATE MOHAN, ADULT
379. ASHWINI
D/O LATE MOHAN, ADULT
380. SHALINI
D/O LATE MOHAN, ADULT
ALL ARE RESIDING AT 203,
SHIV SMRUTHI, I WING RAH-343030.
SATISH (SINCE DEAD)
AGED ABOUT 75 YEARS
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 62(A) TO 62(C)
381. SMT. CHANHALA
W/O SATHESSHA, ADULT
382. RAKESH
S/O SATHESSHA, ADULT
383. THRIPTHI
D/O SATHESSHA, ADULT
ALL ARE RESIDING AT.
2-32, ROSE SUM FLOWER,
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WP No. 36090 of 2024
HC-KAR
HOSING SOCIETY, UP ROAD,
THANE(WEST) 400607
384. ARAVINDA
AGED ABOUT 73 YEARS,
R/O SHANTHI BUILDING, FLAT NO. 15,
CHEDDENAGAR, CHEMBUR,
BOMABY- 400089.
385. ANUSHA
AGED ABOUT 60 YEARS,
C/O JAYANTHA & CO, 6-DHANALAXMI REFLE RANGES,
GHATKOPAR,BOMBAY-400086.
386. BABY
AGED ABOUT 3 YEARS,
D/O ANUSHA
C/O JAYANTHA CO, 6-DHANALAXMI REFLE RANGES,
GHATKOPAR, BOMBAY- 400086.
387. KEERTHI
S/O MRS. SABITHA
AGED ABOUT 48 YEARS,
C/O JAYANTHA &CO, 6- DHANALAXMIREFLE RANGES,
GHATKOPAR, BOMBAY- 400086.
388. LAVANYA
D/O MRS. SUMATHI
AGED ABOUT 60 YEARS,
R/O ASHWININIVAS, 1ST FLOOR,
BLOCK NO.2, M- PHULA ROAD,
DOMBIVILLI WEST, THANA- 421202.
389. MRIDULA
AGED ABOUT 58 YEARS
D/O MRS. SUMATHI
R/O 1/9TH, JUHU VISHAL, J.V.P.D SCHEME 5TH ROAD,
JUHU, BOMBAY- 400049.
390. ANIL
AGED ABOUT 37 YEARS,
S/O MRS. MRIDULA
R/O1/9TH, JUHU VISHAL, J.V P.D SCHEME,
5THROAD,JUHU, BOMBAY- 400049.
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WP No. 36090 of 2024
HC-KAR
391. SUNIL
AGED ABOUT 35 YEARS,
S/O MRS. MRIDULA
R/O 1/9TH, JUHU VISHAL,
J.V .P.D SCHEME , 5TH ROAD,
JUHU, BOMBAY- 400049.
392. PUNITH
AGED 38 YEARS,
D/O MRS. LAVANYA
R/O ASHWININIVAS, 1ST FLOOR, BLOCK NO. 3
M- PHULAROAD,DOMIBIVILLE WEST,
THANE- 421202.
393. PRIYA
AGED ABOUT 36 YEARS,
D/O MRS. LAVANYA
R/O ASHWININIVAS, 1ST FLOOR, BLOCK NO.3,
M- PHULA ROAD, DOMIBIVILLE WEST,
THANE- 421202.
PRABHAKARA(SINCE DEAD)
AGED ABOUT 88 YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 74(A) TO 74(B)
394. NANDAN
S/O LAEPRABHAKAR B, ADULT
395. SMITHA
D/O LAEPRABHAKAR B, ADULT
ALL ARE RESIDING AT B 202, RANGOLI,
VASANTHUTSAV, THAKUR VILLAGE,
KANDIVALI EAST, MUBAI-400101. MAHARASHTRA
396. NEVEDITH
D/O SMT. HARINAKSHI
AGED ABOUT 53 YEARS
R/O 8/225, SHASTRI NAGAR, GOREGAON (WEST)
BOMABY- 400062.
397. ARCHANA
D/O SMT. HARINAKSHI
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WP No. 36090 of 2024
HC-KAR
AGED ABOUT 34 YEARS,
R/O 8/225, SHASHTI NAGAR, GOREGOAN( WEST)
BOMBAY- 400062.
398. THARUN
S/O MRS. RAVIKALA
AGED ABOUT 49 YEARS,
R/O FLAT NO. 5, II FLOOR,
DARSHAN PARLE (C), KALAYANINAGAR,
YARAVADA, PUNE- 411006.
399. NIHIL
S/O MRS. RAVIKALA
AGED ABOUT 47 YEARS,
R/O FLAT NO. 5, II FLOOR,
DARSHAN PARLE (C) KALAYANINAGAR,
YARAVADA, PUNE- 411006.
400. NAGESH
AGED ABOUT 56 YEARS,
S/O GANGAMMA,
R/O 106/8 DEFENCE CIVIL QUARTERS,
KELINA, VIDYA NAGAR,
BOMBAY-400 098.
401. VASANTHA
AGED ABOUT 48 YEARS,
R/O 142/4250,KANNAMVARANAGAR,
VIKROLI, BOMBAY-400 083.
402. RAJITHA
AGED ABOUT 23 YEARS,
R/AT C/O AGRICULTURAL FINACE CORPORATION LTD,
DHANRAJMHAL,CHATRAPATHISHIVAJIMAHARAJ MARG,
BOMBAY-400 039.
403. NAMITHA
AGED ABOUT 22 YEARS,
R/O NO.16 NANDSUKHSHANTHI M-FULE ROAD,
BOMBIVILI(WEST),THANA-421 202.
404. POORNIMA
AGED ABOUT 20 YEARS,
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WP No. 36090 of 2024
HC-KAR
R/AT C/O AGRICULTURAL FINACE CORPORATION LTD,
DHANRAJMHAL,CHATRAPATHISHIVAJIMAHARAJ MARG,
BOMBAY-400 039.
405. YATHISH
AGED ABOUT 4 YEARS,
R/O NO.504 VRINDAVAN 2A,
QUARRY ROAD, RAHIJA TOWNSHIP,
MALAD(EAST) BOMBAY-400 097.
406. NATHASHA
AGED ABOUT 2 YEARS,
D/O RAJITHA,
R/AT C/O AGRICULTURAL FINACE CORPORATION LTD,
DHANRAJMHAL,CHATRAPATHISHIVAJIMAHARAJ MARG,
BOMBAY-400 039.
407. AKSHAYA
AGED ABOUT 1 YEARS,
R/O NO.16 NANDSUKHSHANTHI M-FULE ROAD,
BOMBIVILI(WEST),THANA-421 202.
408. K.V. AMIN @ VISHWANATH
AGEDABOUT 51 YEARS,
R/O 35-1029,PANT NAGAR,
GHATKOPR, BOMBAY-400 075.
RAGHAVA AMIN (SINCE DEAD)
AGED ABOUT 48 YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 90(A) TO 90(C)
409. PADMAVATHI
W/O LATE RAGHAVA AMIN, ADULT
410. CHARAN
S/O LATE RAGHAVA AMIN, ADULT
411. VIDHISHA
D/O LATE RAGHAVA AMIN, ADULT
ALL ARE RESIDING AT BANGI MANE, 62,
THOKOORUGRAMA& POST MANGALORE-575001.
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WP No. 36090 of 2024
HC-KAR
412. VASANATH KUMAR
AGED ABOUT 35 YEARS,
S/O SUNDARI
R/O.D. NO.401, B-SECTOR,
2KUDREMUKH -577 142.
413. SUSHASINI S. ANCHAN
AGED ABOUT 34 YEARS,
R/O 1-16,DIVISION NO.1,
ANDHERI WEST,J.P.NAGAR,
BOMBAY-400 058.
414. PALLAVI
AGED ABOUT 7 YEARS,
D/O.SUSHASINIS.ANCHAN,
R/O.D.NO.401,B-SECTOR,
2 KUDREMUKH-577 142.
415. SURAJ J
AGED ABOUT 5 YEARS,
S/O.SUSHASINIS.ANCHAN,
R/O.D.NO.401,B-SECTOR,
2 KUDREMUKH-577 142.
POOVAMMA (SINCE DEAD)
AGED ABOUT 60 YEARS,
LR'S ARE ALREADY ON RECORD AS
RESPONDENT NO. 96 TO 102
416. PUSHPAVATHI
AGED ABOUT 39 YEARS,
R/O D. NO.2-90,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
UMESHA (SINCE DEAD)
AGED ABOUT 80 YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 97(A) TO 97(B)
417. MRS. GEETHA,
D/O LATE UMESH
418. MR. ADESH,
S/O LATE UMESH
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ALL ARE R/O D. NO.2-90, MAROLIDODDAMANE
(ACHANNA MANE),
MAROLI VILLAGE, POST KULSHEKAR,
MANGALORE-575005.
419. CHANDRASHEKARA
AGED ABOUT 32 YEARS,
R/O D. NO.2-90,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
420. UMAVATHY
AGED ABOUT 30 YEARS,
R/O D.NO.2-90,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
421. HARISH
AGED ABOUT 25 YEARS,
R/O D.NO.2-90,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
422. BHAVANISHANKARA
AGED ABOUT 19 YEARS,
R/O D. NO.2-90,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
423. JAGANNATH
AGED ABOUT 73 YEARS,
S/O KOOSAMMA
R/O MAROLIDODDAMANE
MAROLI VILLAGE, KULSHEKAR POST,
MANGALORE- 575005.
424. CHANDRAVATHI
AGED ABOUT 71YEARS,
D/O KOOSAMMA
R/O MAROLIDODDAMANE,
MAROLI VILLAGE, KULSHEKAR POST,
MANGALORE- 575005.
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425. DEVAPPA
AGED ABOUT 69 YEARS,
S/O KOOSAMMA
R/O MAROLIDODDAMANE,
MAROLI VILLAGE AND POST,
KULSHEKAR, MANGALORE- 575005.
426. UPENDRA
AGED ABOUT 65 YEARS,
S/O KOOSAMMA
R/O MAROLIDODDAMANE,
MAROLI VILLAGE AND POST,KULSHEKAR,
MANGALORE- 575005
427. VIDYAVATHI
AGED ABOUT 63 YEARS,
D/O KOOSAMMA
R/O MAROLIDODDAMANE,
MAROLI VILLAGE AND POST,
KULSHEKAR, MANGALORE- 575005.
428. VIJAYA
AGED ABOUT 58 YEARS,
D/O KOOSAMMA
R/OMAROLIDODDAMANE
MAROLI VILLAGE AND POST,
KULSHEKAR,MANGALORE- 575005.
429. BABITHAKSHI
AGED ABOUT 53 YEARS,
D/O KOOSAMMA
R/O MAROLIDODDAMANE,
MAROLI VILLAGE AND POST,
KULSHEKAR,MANGALORE- 575005
430. BHASHAVATHI
AGED ABOUT 50 YEARS,
D/O KOOSAMMA
R/O MAROLIDODDAMANE,
MAROLI VILLAGE AND PSOT,
KULSHEKAR, MANGALORE- 575005.
431. LOHITHAKSHI
AGED ABOUT 48 YEARS,
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WP No. 36090 of 2024
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D/O KOOSAMMA
R/O MAROLIDODDAMNE,
MAROLI VILLAGE AND POST,
KULSHEKAR,MANGALORE- 575005.
432. MOHAN
AGED ABOUT 67 YEARS,
S/O LATE SHIVAPPA,
R/O D. NO.2087,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE, POST KULSHEKAR,
MANGALORE-575005.
433. SHALINI
AGED ABOUT 65 YEARS,
D/O LATE SHIVAPPA,
R/O D.NO.2087,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE, POST KULSHEKAR,
MANGALORE-575005.
VANITHA (SINCE DEAD)
D/O LATE SHIVAPPA,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 116(A)
434. MR. BHASKAR RES
S/O LATE VANITHA,
R/O D. NO.2087,
MAROLIDODDAMANE (ACHANNA MANE),
MAROLI VILLAGE, POST KULSHEKAR,
MANGALORE-575005
435. SACHIDANANDA
AGED ABOUT YEARS
S/O LATE SHIVAPPA,
R/O D. NO.2087,MAROLIDODDAMANE(ACHANNA MANE)
MAROLIVILLAGE, POST KULSHEKAR,
MANGALORE-575005.
436. MAMATHA
AGED ABOUT 58 YEARS,
D/O LATE SHIVAPPA,
R/O D. NO.2087,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE, POST KULSHEKAR,
MANGALORE-575005.
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437. ABITHA
AGED ABOUT 53YEARS,
D/O LATE SHIVAPPA,
R/O D.NO.2087,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE, POST KULSHEKAR,
MANGALORE-575005.
438. YAMUNA
AGED ABOUT 50 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
439. RAVINDRA
AGED ABOUT 91 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
440. THILOTHAMA
AGED ABOUT 75 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
441. RANJINI
AGED ABOUT 73 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
442. HARINI
AGED ABOUT 70 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
443. KESHAVA
AGED ABOUT 68 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
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444. ROHITHAKSHA
AGED ABOUT 58 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
445. UDAYA
AGED ABOUT 53 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
446. JAYASHREE
AGED ABOUT 49 YEARS,
R/O D. NO.2-81,MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,POST KULSHEKAR,
MANGALORE-575005.
447. LAXMI
AGED ABOUT 86 YEARS,
W/O LATE VENKANNA
R/O D. NO. 2-88(A),
MAROLIDODDAMANE, (ACHANNA MANE),
MAROLI VILLAGE AND
KULSHEKAR POST,MANGALORE- 575005.
448. BHARATHA
AGED ABOUT 66 YEARS,
S/O LATE VENKANNA
R/O D. NO.2-88(A),MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,KULSHEKAR POST,
MANGALORE-575005.
449. BHANUMATHI
AGED ABOUT 63 YEARS,
S/O LATE VENKANNA
R/O D. NO.2-88(A),MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,KULSHEKAR POST,
MANGALORE-575005.
450. DEVADASA
AGED ABOUT 58 YEARS,
S/O LATE VENKANNA
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
R/O D. NO.2-88(A),MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,KULSHEKAR POST,
MANGALORE-575005.
451. SUREKHA
AGED ABOUT 54 YEARS,
S/O LATE VENKANNA
R/O D. NO.2-88(A),MAROLIDODDAMANE(ACHANNA MANE)
MAROLI VILLAGE,KULSHEKAR POST,
MANGALORE-575005.
452. MALLIKA
AGED ABOUT 51YEARS,
S/O LATE VENKANNA
R/O D. NO.2-88(A),MAROLIDODDAMANE
(ACHANNA MANE)MAROLI VILLAGE, KULSHEKAR POST,
MANGALORE-75005.
GOPALA (SINCE DEAD)
AGED ABOUT 71 YEARS,
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 135(A) TO 135(J)
453. DEEPAK JANARDHAN KOTIAN,
S/O. AMBAKSHI, AGED 59 YEARS.,
S/O JANARDHANAKOTIAN,
R/AT FLAT NO.603, BUILDING NO.08,
AGARWAL PEACE HEAVEN, BABHOLA NAKA,
OPPNAVJEEVAN HOSPITAL, VASALI WEST,
UMELE, BASSEIN ROAD, THANE,
MAHARASHTRA-401202
454. SHAILA SHUBHOD SALIAN,
S/O. AMBAKSHI,
W/O SUBHOD GOPAL SALIAN
AGED 56 YEARS.
NO.46, NEW CHANDRA SOCIETY,
VEERA DESAI ROAD, NEAR JAIN MANDIR,
ANDERI WEST, AZAD NAGAR,
MUMBAI, MAHARASHTRA-400053
455. MANOJ JANARDHAN KOTIAN,
S/O. AMBAKSHI&JANARDHANKOTIAN,
AGED 54 YEARS,
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
R/AT C-103, JHELUM EVERSHINE ESTATE,
100 FEET ROAD, NEAR GREEN HOUSE HOTEL,
VASAI WEST, VASAI, BASSEIN ROAD, THANE,
VASAI, MAHARASHTRA-401202
456. PRANOJ JANARDHAN KOTIAN,
R/AT B-102, JHELUM EVERSHINE ESTATE,
100 FEET ROAD, NEAR GREEN HOUSE HOTEL,
VASAI WEST, VASAI, BASSEIN ROAD, THANE,
VASAI, MAHARASHTRA-401202
457. ANOJ KUMAR KANARA,
S/O. AMBAKSHI,
AGED 48 YEARS,
R/AT FLAT NO.406, WEST WIND APARTMENT,
COLLECTORS GALTE, BALAMATTA,
MANGALORE TQ, D.K.575002
458. AMISH KUMAR K JANARDHAN,
S/O. AMBAKSHI,
AGED 43 YEARS,
S/OKANARAJANARDHANA,
R/AT S-103, SATHYA GREENS APARTMENTS,
KODIGEHALLI MAIN ROAD,
NEAR TENNIS VILLAGE, THINDU,
BANGALORE NORTH, VIDYARANYAPURA,
BANGALORE-560097
459. KUSUMA RAMAPPA KUKKIAN,
D/O. GOPALA, AGED 77 YEARS,
W/O RAMAPPAKUCKIN,
R/AT PALACE, 5TH CROSS ROAD,
NEAR 206, LAST BUS COLONY,
BORVILI WEST,MANDAPESHWAR, MUMBAI
MAHARASHTRA-400103,
460. SUNANDA DAYANAND KARKERA
D/O GOPALA, AGED 76 YEARS,
W/O DAYANANDA KARKERA,
R/AT ROOM NO. 9, DIAGOALMEDIACHAWL,
NAVPADA, NEAR NAVPADASEVAMADAL,
MANICKPUR, VASAI WEST, VASAI, BASSEIN ROAD,
THANE, VASAI, MAHARASHTRA-401202
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WP No. 36090 of 2024
HC-KAR
461. VIMALA
W/O JAYAPRAKASH
AGED 61 YEARS
R/AT 2-88/1, MAROLIDODDAMANE, MAROLI
KULASHEKARA, MANGALORE-575005.
462. VIJETHA
D/O JAYAPRAKASH
W/O SANDEEP
AGED 33 YEARS
R/AT 2-88/1, MAROLIDODDAMANE, MAROLI
KULASHEKARA, MANGALORE-575005.
463. RAMADAS
AGED ABOUT 54 YEARS,
S/O PARVATHY
R/O DOOR NO. 2-88(A), MAROLIDODDAMNE (ACHANNE
MANE)
MAROLI VILLAGE AND POST, KULSHEKAR,
MANGALORE - 575005.
464. GIRIJA
AGED ABOUT 81 YEARS,
D/O JANAMMA
R/O NAGAPPA COMPOUND,
JEPPU, KANKANADY POST,
MANGALORE-575005.
465. SHOBHA
AGED ABOUT 63 YEARS,
D/O PARVATHI
R/O UMIKAN, SARIPALLA,
KULSHEKAR POST,
MANGALORE- 575005.
466. SHASHKALA
AGED ABOUT 58 YEARS,
D/O PARVATHI,
R/O UMIKAN,SARIPALLA,
KULSHEKAR POST,
MANGALORE- 575005
ANANDA
AGED ABOUT 42 YEARS,
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
LR'S ARE ALREADY ON RECORD AS
DEFENDANT NO. 142(A) TO 142(C)
467. JAYALAKSHMI
D/O LATE ANANDA, ADULT
468. DILIP KUMAR
S/O LATEANANDA, ADULT
469. SAVITHA
S/O LATEANANDA, ADULT
ALL ARE RESIDING AT
DOOR. NO.4-48/10, MAROLIKEMBAR,
NEAR B.M. TILE FACTORY, ALAPE VILLAGE,
PADIL POST, MANGALORE TQ, DK-575001.
470. HARISHCHANDRA
AGED ABOUT 35 YEARS,
S/O SHARADA,
ACHANNADODDAMANE, MAROLI,
KULSHEKAR POST,
MANGALORE TALUK-575013.
471. STATE OF KARNATAKA
REP BY IT'S SECRETARY TO REVENUE DEPARTMENT
3RD GATE, 5TH FLOOR, MS BUILDING,
DR. AMBEDKAR VEEDI, BANGALORE-560001
...RESPONDENTS
(BY SRI. G. KRISHNAMURTHY, SENIOR COUNSEL FOR
SRI. B. VIJAY SHETTY, ADVOCATE FOR R176;
SMT. LAKSHMI K. VARADARAJ, ADVOCATE FOR C/R123;
VIDE ORDER DATED 20.06.2025, NOTICE TO R1 TO R175,
R177 TO R470 ARE DISPENSED WITH;
SRI. SPOORTHY HEGDE, AGA FOR R471)
THIS W.P IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED ORDER DTD. 22.07.2024 IN FDP NO. 06 OF 2004
ON THE FILE II ADDL. SENIOR CIVIL JUDGE AND CJM
MANGALORE AS PER ANNX-A.
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WP No. 36090 of 2024
HC-KAR
THIS PETITION, COMING ON FOR FURTHER HEARING,
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER
This petition by the petitioners, who are the plaintiffs in O.S.No.87/1991, which is currently pending in FDP No.6/2004 is directed against the impugned order dated 22.07.2024, whereby the Commissioner's Report dated 19.01.2023 submitted to the Trial Court was accepted by the Trial Court, which directed taking of necessary steps for auction of the plaint schedule property.
2. Heard both sides and perused the material on record.
3. A perusal of the material on record will indicate that the petitioners along with others instituted the instant final decree proceedings (FDP) seeking implementation of the preliminary decree dated 31.03.2003 passed in O.S.No.87/1991 by the Trial Court. In the said final decree proceedings, Court Commissioner was appointed to ascertain feasibility/partibility of the suit schedule properties in terms of the preliminary decree, which reads as under:
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR The cause of action for the suit arose when the plaintiffs and defendants 1 to 94 demanded partition and possession of their share of the 'A' schedule property in Maroli Village of Mangalore Taluk and where the properties are situated within the Jurisdiction of this court.
Suit for partition and divide the entire 'A' Schedule properties by metes and bounds into 383 equal shares taking into consideration the good and bad soil and allot and put the plaintiffs and defendants No.1 to 94 in possession of 369 such shares directing the defendants 95 to 136 to hand over possession of the same for future mesne profits at a rate to be fixed by the court commensurate with the shares of the plaintiffs and defendants 1 to 94 from the date of the suit till date of delivery to them of their shares of the plaintiff 'B' schedule properties and recovering the costs of the suit from the defendants No.95 to 136.
PRELIMINARY DECREE: This suit coming on this day before me final hearing in the Presence of Advocate's appearing for the parties as aforesaid and having stood over for consideration till this day "THIS COURT BOTH HEREBY ORDER AND DECREE PRELIMINARILY" as follows:-
1. That the suit of the plaintiffs be and same is hereby decreed with costs.
2. It is ordered and decreed that the plaintiffs No.1 to 354, defendants No.1 to 94 and defendants No.135 to 144 are jointly entitled to a shares as 378/383.
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR
3. It is ordered and decreed that the legal heirs of Gapala i.e. defendants No.95 to 102 are Jointly; entitled for 1/383 share by metes and bounds.
4. It is ordered and decreed that the legal heirs of late Madhava @ madhu i.e. defendants No.103 to 112 are Jointly entitled for 1/383 share by metes and bounds.
5. It is ordered and decreed that the legal heirs of Shivappa i.e. defendants Nos.113 to 119 are Jointly entitled to share of 1/383 by metes and bounds.
6. It is further ordered and decreed that the legal heirs of Sundara namely defendants No.120 to 128 are Jointly entitled to 1/383 shares by metes and bounds.
7. It is further ordered and decreed that the legal heirs of Venkanna i.e. defendants No.129 to 134 are Jointly entitled to 1/383 shares by metes and bounds.
8. It is further ordered and decree that about mesne profits is concerned a separate enquiry has to be conducted under order 20 Rule 12 of Civil Procedure Code.
9. It is hereby further ordered and decreed that the plaintiffs are entitled to receive a sum of Rs.12,999/- (Rupees twelve thousand Nine hundred Ninety Nine only) towards the costs incurred in this suit.
'A' SCHEDULE Family immovable properties
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR Properties situated at Maroli Village, Mangalore Taluk. D.K. bearing the following Survey descriptions:
Sl. No. Survey No. S. Dn. Extent
A. C
1. 6-1 2-85
2. 6-2 0-41
3. 6-3 1-15
4. 6-4 0-60
5. 6-5 5-29
6. 9-2 4-43
7. 56-1 1-89
8. 57-0 00-32
9. 58-4 0-06
10. 74-0 5-79
-------------------------------------------------------------------------
Given under my hand and seal of this court, this the 31st day of July, 2003.
4. The petitioners having filed their objections to the Commissioner's Report, to which the respondents stated that they had no objection, the Trial Court recorded oral and documentary evidence and came to the conclusion that the Commissioner's Report deserves to be accepted and consequently, in the light of the Commissioner's Report, which held that it was not possible / feasible to divide the property in terms of the preliminary decree and the only option available was directing sale of the suit schedule property by way of auction and consequently, proceeded to pass the impugned order as hereunder:
- 84 -
NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR ORDERS ON COMMISSIONER REPORT DATED 19.01.2023 The Advocate Commissioner Sri. Ganesh Sunder K.G. filed the Commissioner's Report dated 19.01.2023 along with commission notice, auction sale notice, memo for receipt of expenses from advocate for petitioners and digital sketch of schedule property.
In this report he submitted that he has issued notice to both sides and visited plaint schedule property several times so as to execute the warrant. In the preliminary decree passed in O.S.No.87/1991 in total there were 354 plaintiffs and 144 defendants were present. Thereafter so may deletion, inclusion, the number of shares and division was increased. The total land available for division as per the preliminary decree is 18.36 acres of land. Out of this some property has been acquired for manholes and drainage as well as to the road. More than 2 acres of land has been covered by Boothastana situated in the plaint schedule property. The remaining property to be divided in between 498 parties each one will not get even 2 cents of land. As it is an agricultural land in 2 cents of land nobody can cultivate nor construct a residential house in 2 cents of land. There are so many tree growths, residential houses, boothasantanam are situated in the plaint schedule property. Without removing the tree growths and bushes it was not possible to conduct the survey and measure the property. Hence, undersigned requested this Hon'ble court to conduct auction sale of tree growths and clean the property so as to
- 85 -
NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR measure the property. Auction sale also conducted but no valid bidders came forward to cut and remove the tree growths because the Forest Department did not give permission. Hence, a manual measurement of the property and digital survey has been conducted. In the digital survey, sketch the location of boothastanam, exisiting residential houses are clearly shown. It is not possible to divide the property as per the preliminary decree. In the result seeks directions to auction the plaint schedule property and execute the commission warrant.
Along with the commissioner's report he filed commission notice, auction sale notice, memo for receipt of expenses from advocate for petitioners and digital sketch of schedule property and CD.
The petitioner No.141(a), 141(b), 3, 8, 9, 10, 11, 12, 13, 14, 15, 56, 57, 58, 95 to 100, 110, 111, 112, 114, 117, 118, 121, 122, 123, 124, 125, 126, 129 to 132, 247, 248, 250, 251, 252, 253, 254, 255, 256, 257, 258, 259, 260, 261, 263 to 265, 267, 268, 273 and respondent No.5, 94 to 104, 115 filed objections to the commissioner report dated 19.01.2023.
It is submitted by the advocate for petitioner No.141(a) and 141(b) that the advocate commissioner without conducting the spot inspection of the entire property without providing the right of audience and without conducting the survey has filed this report. On the basis of assumptions he has stated that some 2 acres of land is covered by boothastana since no proper survey or proper inspection he
- 86 -
NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR has conducted to auction the property which is legally untenable. These petitioners dispute the sketch attached to the commissioner's report. Hence, prays to set aside the commissioner's report and to direct him to conduct fresh spot inspection and submit report.
The petitioner No.3, 8, 9, 10, 11, 12, 13, 14, 15, 56, 57, 58, 95 to 100, 110, 111, 112, 114, 117, 118, 121, 122, 123, 124, 125, 126, 129 to 132, 247, 248, 250, 251, 252, 253, 254, 255, 256, 257, 258, 259, 260, 261, 263 to 265, 267, 268, 273 filed their separate objections to the commissioner report and contended that the commissioner never conducted the proceedings in the manner as it has been alleged in the impugned report. The report is based on self created, concocted, fabricated and false facts. The report does not disclose the date of the visit to the plaint schedule property and the notices of visit were not sent to the respective petitioners and respondents. If any survey is conducted is without the knowledge of the court and the aforementioned petitioners and the details mentioned in the commissioners report is not based on an substantial reasons and facts. It is further contended that the plaint schedule property can be easily divisible amongst the sharers of the same. Some of the defendants in the suit are interested to have the physical share in the property than the money proceeds from the share of the property. The survey sketch is not prepared by the competent surveyor. It is further specifically contended that majority of family members are interested to retain their share of property and they are of the opinion that the property to be divided as 383 shares as per
- 87 -
NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR decree dated 31.07.2003 in O.S.No.87/1991. If the said property is sold the family member will be allotted approximately 4.40 cents of land and it is been decided mutually by all the family members to the suit that 2 acres of land shall be allotted in the name of family daiva. The petitioners herein are not interested to sell the plaint schedule property nor they are interested in selling their portion of share of property. The commissioner report is ignoring actual possession of the suit property. Hence, prays to discard and disregard the commissioner's report.
The respondent No.48 and 49 filed Memo for having no objections to the commissioner's report and also has no objections to the application filed U/s 2 and 3 of Partition Act R/w Section 151 of CPC.
The respondent No.94 to 104 have taken the same contentions as taken up by above petitioners.
The respondent No.5 specifically contended that commissioner has not obtained any opinion from the competent surveyor from the survey department of Karnataka State as to why physical survey of the suit schedule properties was not possible. The commissioner has issued a letter dated 12.08.2013 to Taluk Surveyor Mr. Naga V. for surveying the suit schedule property. However the commissioner is silent about as to why he was unable to get service of the Taluk Surveyor for surveying the suit schedule property. There is no explanation from the surveyor as to why he has not persuaded the said surveyor to co-operate with him to identify and survey the suit schedule properties
- 88 -
NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR and has to why he has gone for digital survey through a private surveyor suggested by petitioner No.210 in the above case. Hence, the report is not acceptable one. The existence of boothastana, residential buildings, bushes tree growths etc., are not obstacles for physical survey of suit schedule properties. Hence, the court commissioner has failed to hold physical survey to their competent Taluk Surveyor. Hence, the opinion of the commissioner is liable to be rejected. It is further contended by this respondent that report showing the property cannot be physically partitioned among the petitioners and respondents is liable to be rejected. The survey sketch annexed is not prepared by competent surveyor of the competent department. Hence, prays to reject the report of the commissioner and prays to hold physical survey through competent Taluk Surveyor in the interest of justice.
The respondent No.115 also more or less taken up the contentions as stated by the other respondents.
Heard and perused the entire records placed before me.
On perusal of the record it is noted that on 16.04.2015 an interim report is filed by the commissioner along with commission notice dated 23.03.2015, memo, auction sale proceedings held on 16.01.2017, auction sale notice dated 24.12.2016, advertisement bill, receipt, paper publication, auction sale notice dated 20.02.2017, terms and conditions. auction sale proceedings held on 13.03.2017 conducted by the advocate commissioner, auction sale proceedings held
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR on 18.04.2017, bill, advertisement bill, paper publication and auction sale notice dated 21.03.2017. On further perusal of the order sheet it was noted that this Hon'ble Court ordered the court commissioner to sell the firewood trees standing in suit schedule properties in public auction with due notice to parties and their counsel and to submit report on 25.11.2015. The court commissioner sought permission of concerned department to cut and remove the trees in suit schedule properties and sought intimation to RFO, Mangalore to submit his report. A detailed report with mahazar and sketch was produced by DRFO on 04.07.2016 and the court commissioner was directed to execute the court warrant. It was further directed to auction the standing trees with the consent of the parties and instruction of forest department as per procedure of law. Forest Department to give necessary permission to the highest bidder to cut and remove the trees and assist the court commissioner in executing the commission warrant and to submit report. Upon further proceedings on 26.04.2017 court commissioner filed memo with documents relating to auction sale proceedings stating that auction sale was conducted and successful bidder agreed for a sum of Rs.4,13,000/- and as such a D.D. for a sum of Rs.41,300/-was submitted to the office. On 28.04.2019 as per the orders of the court deposited the bid amount in CCD and hence Rs.41,300/- and Rs.3,71,700/- deposited by the auction purchaser and the matter posted for await report. It is further noted that auction purchaser filed an application stating that forest department is not permitting him to cut the trees and hence sought of withdrawal of
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR amount deposited before this court. The said amount is received by the auction purchaser on 14.12.2017 and the matter was again posted for await commissioner report. Subsequently several applications are filed to carry out amendment to bring Lrs of deceased parties on record.
On hearing both the parties to the proceedings summons was issued to court commissioner and conducted enquiry based on the objections filed by the counsels to the commissioner report. The advocate commissioner appeared and examined as CW.1 and Ex.C1 to C3 got marked. He has been cross examined at length. In his cross-examination he has exhaustibly submitted that he has not issued notice to all the parties to the proceedings. He has further deposed that he has not obtained opinion from the surveyor for unable to conduct physical survey of suit schedule property. In his further cross-examination he has submitted that he has issued notice to the surveyor along with the commissioner's report filed earlier. He further more deposed that as per the orders of this court he has prepared the sketch through Millaneum Global Surveyors. He further deposed that as per the addition of the parties to the proceedings he has shown 498 parties but not the shares he has produced the receipt for having. He further stated that spent to prepare the sketch before the court. He further deposed that he has shown the residential houses, daivasthana in his report. He further more deposed that Nagesh the Surveyor has identified the schedule properties but not prepared sketch. He has not obtained the RTC Extracts but in furtherance deposed that Nagesh the Surveyor had brought the RTC Extracts while
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR conducting the survey. He further deposed in his cross- examination that the said Nagesh had visited 3 to 4 times to the schedule property to fix the boundaries. In further cross- examination he deposed that there is 6 to 7 feet thodu in the northern side of the schedule property. There is a small bridge towards the western side of the schedule property. The counsel for the respondent has denied that there are no residential houses and thodu towards north, west and south side of the schedule property. The said advocate commissioner has specifically deposed that he visited the residential houses situated in the schedule property but the parties did not come out side and received it. It is further elicited that there is a nagarakatte related to daivasthana situated at northern side of the schedule property. The rest of the questions are denied by this advocate commissioner.
I have perused the documents produced by the court commissioner and the report received from Zonal Forest Officer, Mangaluru for having given the description of the standing trees and their valuation list to the court along with the sketch. On overall perusal of the records it appears that the advocate commissioner has made his best effort from his day of appointment to execute the commissioner work. Due to huge number of parties and death of parties during pendency of the proceedings and adding the legal heirs of so dead persons has prolonged the final decree proceedings. On further perusal of the conduct of the parties who are presently residing in the schedule properties are not willing to execute the commission work nor coming forward for any other mode of execution of preliminary decree. Admittedly,
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR huge number of parties and property are present in the proceedings. At the earliest it is not possible to execute the commissioner work if at all a fresh commissioner is appointed and if directed to survey the suit schedule property manually. However, it is come to the knowledge of this court that manually it is not possible to conduct the survey since there are standing trees, houses, thodu and daivasthana in the schedule property which is also admitted by the parties to the proceedings. There are efforts made by this court, advocate commissioner and surveyor with the assistance of Zonal Forest Department by cutting the trees which is hurdle to execute the preliminary decree. All the efforts have not ripen the fruit. Hence, it is not feasible to appoint another advocate commissioner for survey of the schedule property manually. The efforts also have been made to summon the surveyor of Milleneum Global Surveyors but could not secure. Repeated applications steps taken to summon the surveyor Nagesh or any other person to depose pertaining to the execution of due commission work executed by the advocate commissioner and the report submitted by the said commissioner along with sketch. The said surveyor also could not be secured. Hence, it is looking into the facts and circumstances of the proceedings it is apt to sell the schedule property and to distribute the out come or proceeds to the sharers is the only option left for execution of due preliminary decree. Hence, I proceed to pass the following:
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR ORDER The Commissioner Report dated 19.01.2023 is hereby accepted.
It is directed to the petitioners to take necessary steps for auction sale of plaint schedule property.
Call on 23.08.2024."
5. Aggrieved by the impugned order directing sale by accepting the Commissioner's Report and directing sale of the suit schedule property, petitioners are before this Court by way of the present petition.
6. When the matter came up before this Court on 16.02.2026, this Court passed an interim order and appointed the ADLR to conduct survey of the suit schedule property and submit his report. The said order dated 16.02.2026 passed by this Court reads as under:
"The petitioners are directed to implead the 'State of Karnataka represented by its Secretary, Revenue Department, 5th Floor, M.S. Building, Dr. Ambedkar Veedhi, Bengaluru-560 001' as respondent No.471 in the petition.
2. Learned Additional Government Advocate accepts notice for the respondent No.471.
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3. Heard the learned counsel for the petitioners and the learned Senior counsel for the respondent No.176 in part and perused the material on record.
4. Though several contentions have been urged by both sides in support of their respective claims, without expressing any opinion on the merits / demerits of the rival contentions and without prejudice to their rights and contentions, I deem it just and appropriate to direct the jurisdictional Assistant Director of Land Records to be appointed as a Court Commissioner to conduct survey of the schedule property and submit a report, to this Court by the next date of hearing.
5. Accordingly, Assistant Director of Land Records (ADLR), Mangaluru, is appointed as Court Commissioner to conduct survey of the schedule property and demarcate the same by drawing necessary sketch and submit a report regarding feasibility of partition etc., in terms of the preliminary decree, which reads as under:
"1. That the suit of the plaintiffs be and same is hereby decreed with costs.
2. It is ordered and decreed that the plaintiffs No.1 to 354, defendants No.1 to 94 and defendants No.135 to 144 are jointly entitled to a shares as 378/383.
3. It is ordered and decreed that the legal heirs of Gapala i.e defendants No. 95 to 102 are Jointly; entitled for 1/383 share by metes and bounds.
4. It is ordered and decreed that the legal heirs of late Madhava @ Madhu i.e. defendants No.103 to 112 are Jointly entitled for 1/383 share by metes and bounds.
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR
5. It is ordered and decreed that the legal heirs of Shivappa i.e. defendants Nos. 113 to 119 are Jointly entitled to share of 1/383 by metes and bounds.
6. It is further ordered and decreed that the legal heirs of Sundara namely defendants No.120 to 128 are Jointly entitled to 1/383 shares by metes and bounds.
7. It is further ordered and decreed that the legal heirs of Venkanna i.e. defendants No.129 to 134 are Jointly entitled to 1/383 shares by metes and bounds.
8. It is further ordered and decree that about mesne profits is concerned a separate enquiry has to be conducted under order 20 Rule 12 of Civil Procedure Code.
9. It is hereby further ordered and decreed that the plaintiffs are entitled to receive a sum of Rs.12,999/- (Rupees twelve thousand Nine hundred Ninety Nine only) towards the costs incurred in this suit.
'A' SCHEDULE Family Immovable properties Properties situated at Maroli Village, Mangalore Taluk.
D.K bearing the following Survey descriptions:
Sl. No. Survey S.Dn. Extent.
No.
A. C
1. 6-1 2-85
2. 6-2 0-41
3. 6-3 1-15
4. 6-4 0-60
5. 6-5 5-29
6. 9-2 4-43
7. 56-1 1-89
8. 57-0 00-32
9. 58-4 0-06
10. 74-0 5-79
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NC: 2026:KHC:21248
WP No. 36090 of 2024
HC-KAR
6. Learned Additional Government Advocate is directed to communicate this order to the ADLR, Mangaluru, immediately.
7. The jurisdictional Assistant Director of Land Records, who is appointed as Court Commissioner by this order is directed to conduct survey of the schedule property on 09.03.2026.
8. All the parties are directed to be present at the schedule property on 09.03.2026 at 11 a.m.
9. Liberty is reserved in favour of both parties to submit their respective memos of instructions to the Court Commissioner.
10. List this petition for further hearing on 16.03.2026 at 2.30 p.m.
11. Interim order granted earlier is extended till the next date of hearing.
7. In pursuance of the same, the ADLR has submitted a report specifically stating that the suit schedule property comprises of various plants, trees and shrubs along with wild animals and as such, it is not possible to conduct survey, much less divide the suit schedule property in terms of the preliminary decree. The said report reads as under:
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR "£ÁåAiÀiÁ®AiÀÄzÀ ¤AiÉÆÃVUÀ¼À ªÀÄzsåÀ AvÀgÀ ªÀgÀ¢ UËgÀªÁ¤évÀ £ÁåAiÀiÁ®AiÀĪÀÅ ¢£ÁAPÀ 19-2-2026 gÀAzÀÄ ¨sÀÆzÁR¯ÉUÀ¼À ¸ÀºÁAiÀÄPÀ ¤zÉÃð±ÀPÀgÄÀ ªÀÄAUÀ¼Æ À gÀÄ EªÀjUÉ ¤ÃrzÀ DzÉñÀzÀAvÉ ºÁUÀÆ WÀ£À £ÁåAiÀiÁ®AiÀĪÀÅ ¤UÀ¢¥Àr¹zÀ ¢£ÁAPÀ 09-03-2026 gÀAzÀÄ ªÁ¢UÀ¼ÀÄ ºÁUÀÆ ¥ÀæwªÁ¢UÀ¼ÄÀ ¸ÀªÄÀ PÀëªÄÀ ªÀÄgÉÆý UÁæªÀÄzÀ ¸ÀªÉÃð £ÀA.6, 56, 57, 58 ºÁUÀÆ 74 gÀ ¸ÀܼÀPÌÉ C¼ÀvÉ §UÉÎ ¨sÉÃn ¤ÃrgÀÄvÉÛêÉ.
¸À¢æ C¼ÀvÉ ¸ÀªÄÀ AiÀÄ ¥ÀæwªÁ¢UÀ¼ÄÀ vÁjñï, gÁªÀÄzÁ¸À C«Äãï, ¨sÀªÁ¤ ±ÀAPÀgÀ, ¥ÀæeÁÕ C«ÄÃ£ï ºÁUÀÆ EvÀgÀgÄÀ ªÁ¢UÀ¼À ¥ÀgÀªÁV £ÁåAiÀĪÁ¢UÀ¼ÁzÀ ²æà zÉë ¦ C«Äãï EªÀgÄÀ ºÁdjzÀÄÝ ¥Àj²Ã®£ÉUÉ ¸ÀºÀPÀj¹gÀÄvÁÛgÉ. ªÁ¢UÀ¼ÄÀ ¤ÃrgÀĪÀ MEMO OF INSTRUCTION£ÀAvÉ J¯Áè ¸À.rUÀ¼À£ÀÄß ¨sËwPÀªÁV C¼ÀvÉUÉ M¼À¥Àr¹ ®¨såÀ «¹ÛÃtðzÀ°è ªÀgÀ¢ ¤ÃqÀ®Ä PÉÆÃjgÀÄvÁÛgÉ. DzÀgÉ ¸ÀܼÀzÀ°è vÀÄA¨Á ªÀÄgÀVqÀUÀ½zÀÄÝ C¼ÀvÉ PÉ®¸À ¤ªÀð»¸À®Ä ¸ÁzsÀå«gÀĪÀÅ¢®è ºÁUÀÆ ¸ÀܽÃAiÀÄgÀ ºÉýPÉAiÀÄAvÉ PÁqÀÄ ¥ÁætÂUÀ¼ÁzÀ PÁqÀÄPÉÆÃt, PÁqÀĺÀA¢UÀ¼ÄÀ EzÀÄÝ C¥ÁAiÀÄ ¸ÀA§«¸À§ºÀÄzÁV w½zÀÄ §A¢gÀÄvÀÛzÉ ºÁUÀÆ zÁªÉ EgÀĪÀÅzÀjAzÀ VqÀ ªÀÄgÀ vÉUÉzÀÄ C¼ÀvÉUÉ ¸ÀºÀPÀj¸À®Ä ªÁ¢UÀ¼ÀÄ ¥ÀæwªÁ¢UÀ¼ÄÀ »AdjAiÀÄÄwÛzÁÝgÉ.
DzÀÝjAzÀ zÀAiÀiÁ¥ÀgÀgÁzÀ vÁªÀÅUÀ¼ÄÀ ¸À¢æ VqÀªÄÀ gÀUÀ¼À vÉgÀ«UÉ ¸ÀA§A¢üvÀjUÉ DzÉñÀ ¤ÃqÀ¨ÉÃPÁV ºÁUÀÆ £ÀAvÀgÀ ¥Àj²Ã®£ÉUÉ DzÉò¸À¨ÉÃPÁV UËgÀªÀ¥ÀƪÀðPÀªÁV ¤ªÉâ¹PÉƼÀÄîvÛÉãÉ.
EAw vÀªÀÄä «±Áé¹, ¨sÀÆzÁR¯ÉUÀ¼À ¸ÀºÁAiÀÄPÀ ¤zÉÃð±ÀPÀgÄÀ , ªÀÄAUÀ¼ÀÆgÀÄ"
8. Aggrieved by the impugned order passed by Trial Court, the petitioners are before this Court by way of the present petition.
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9. Learned counsel for the petitioner submits that the Trial Court committed an error in accepting the Commissioner's Report without appreciating that the Commissioner had not attempted to conduct survey in terms of the shares allotted / quantified under the preliminary decree and there is every possibility to physically verify and divide the property by metes and bounds in terms of the preliminary decree and as such, the impugned order deserves to be set aside and the matter be remitted back to the Trial Court for re-conducting of survey and to proceed further in the matter.
10. Per contra, learned Senior Counsel for the respondents would support the impugned order and submit that as correctly held by the Trial Court that the suit schedule property was not capable of being partition / divided by metes and bounds in terms of the preliminary decree and the reports submitted before the Trial Court as well as the report of the ADLR submitted before this Court, would clearly indicate that it is not possible / feasible to divide the property by metes and bounds, the Trial Court was fully justified in accepting the Commissioner's Report and directing sale of the suit schedule property. He would however fairly submits that
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR the provisions contained in the Partition Act, 1893 (for short "the Partition Act") are not applicable to the suit schedule property comprising of agricultural lands, principles of owelty as well as the principles underlying the provisions of the Partition Act directing valuation of the suit schedule property and permitting inter se bidding and auction between the co-sharers before directing sale by public auction has to be followed by the Trial Court in the final decree proceedings.
11. I have given my anxious consideration to the rival submissions and perused the material on record.
12. A perusal of the material on record will indicate that the Trial Court has correctly and properly appreciated the rival contentions and has recorded the finding of fact having regard to the nature of lands comprising the suit schedule property, the number of shares, number of co-sharers, The trees, shrubs and plants existing on the suit schedule property and the topography of the suit schedule property spread across various survey numbers, it was practically impossible for effecting partition and division of the suit schedule property in terms of the preliminary decree. The acceptance of the Commissioner's Report by the Trial Court and
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR the impugned order stands reinforced in view of the Commissioner's Report submitted by the ADLR before this Court as stated supra, at any rate, since the division of the property is not possible in view of the photographs, which indicate the nature and character of the suit schedule property and the topography of the suit schedule property, thereby warranting / requiring sale of the suit schedule property by auction and in terms of the principles of owelty and the principles underlying the Partition Act, by permitting inter se bidding and auction, it cannot be said that any prejudice would be caused to the petitioners if the property is directed to be auctioned by following the aforesaid principles and without conducting of survey all over again, which would lead to further delay in the matter, especially when the suit is of the year 1991 and the preliminary decree is of the year 2003 and any further delay would clearly result in irreparable injury and hardship to the petitioners and respondents and justice would suffer.
13. Under these circumstances, I am of the considered opinion that the impugned order passed by the Trial Court, accepting the Commissioner's Report and directing auction of the suit schedule property cannot be said to suffer from any illegality or
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NC: 2026:KHC:21248 WP No. 36090 of 2024 HC-KAR infirmity, nor can the same be said to be capricious or perverse or as having resulted in miscarriage of justice warranting interference by this Court in the exercise of its jurisdiction under Article 227 of the Constitution of India as held in Radhey Shyam Vs. Chhabi Nath - (2015) 5 SCC 423, K.P. Natarajan Vs. Muthalammal - AIR 2021 SC 3443 and Mohamed Ali Vs. V. Jaya & others - (2022) 10 SCC 477.
14. In the result, I pass the following:
ORDER
(i) The petition is hereby disposed of without interfering with the impugned order.
(ii) The Trial Court is directed to proceed further and obtain valuation of the suit schedule property and thereafter proceed to permit parties to participate in the inter se bidding in lieu of their respective shares and by applying / invoking the principles of owelty and the principles underlying the provisions of the Partition Act and dispose of the final decree proceedings as expeditiously as possible.
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(iii) It is further directed that in the event the suit schedule property cannot be sold by interse bidding between the parties, the Trial Court shall proceed further and conduct public auction of the property and distribute the sale proceeds among the co-
sharers/parties in terms of the preliminary decree.
Sd/-
(S.R.KRISHNA KUMAR) JUDGE BMC List No.: 3 Sl No.: 2