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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(4)(f) in Rajasthan Public Procurement Rules, 2012

(f)The offers shall be evaluated and marked L1, L2, L3 etc. L1 being lowest offer and then others in ascending order, H1, H2, H3 etc. In descending order in case quality is also a criteria.