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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The Bist Industrial Corporation, Limited (Acquisition of Undertaking) Act, 1970

(b)"the Collector" means the Collector of Naini Tal District and includes any officer authorised by him to perform the functions of the Collector under this Act;