Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(d) in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008 (d)Manage fund flow in such a way that District programme Co-ordinators meet the labour demand and effect payments as per the NREG Act, 2005;
