Madhya Pradesh High Court
Dr.Anand Rai vs The State Of Madhya Pradesh on 27 October, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22720 of 2020 (DR.ANAND RAI Vs THE STATE OF MADHYA PRADESH) Dated : 27-10-2022 Mr. Mudit Maheshwari appeared for Petitioner.
Mr. Mukesh Sharma G.A. appearing on behalf of Advocate General/State.
Mr. Maheshwari prays for and is granted time to file vakalatnama on behalf of petitioner and to argue the matter.
Time is granted.
List the matter after four weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.10.28 15:54:14 IST