Calcutta High Court
Malvika Foundation And Ors vs Eiilm Foundation And Ors on 23 August, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.649 of 2018
With
CS No.251 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION AND ORS.
Versus
EIILM FOUNDATION AND ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 23rd August, 2018.
Appearance:
Mr. Deepak Kr. Jain, Adv.
Mr. Ganesh Prasad Shaw, Adv.
The Court: The learned Counsel for the parties have prayed for an adjournment for four weeks within which time the parties expected to file their terms of settlement. The matter stands adjourned for four weeks.
(SOUMEN SEN, J.) sp/