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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Bombay Presidency - Subsection

Section 17(1)(c) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(c)the cess levied under Section 38 of the Bombay Local Boards Act, 1948, (C.P & Berar Act XXXVIII of 1948);