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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Chattisgarh - Subsection

Section 79(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)The provisions of rules 76 and 77 shall apply so far as may be practicable to such further counting.