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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2)(iv) in Himachal Pradesh Road Infrastructure Protection Act, 2002

(iv)for contravention of the prohibited activities as referred to in clause (xiv) of section 3, an amount at the rate of one hundred rupees per running meter of the erection per day till the time the act continues; and