Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(12)] [Section 23] [Entire Act] Union of India - Subsection Section 23(12)(iv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (iv)ordinarily the foster family should have an income with which they are able to meet the needs of the child;