Rajasthan High Court - Jaipur
M/S Parle Products Pvt Ltd vs State Of Raj And Ors on 6 January, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14117/2010
M/s Parle Products Pvt Ltd
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Pankaj Thakuria Adv. For Respondent(s) : Ms. Manju Joshi Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 06/01/2020 The present writ petition has wrongly been listed by the office with the connected case in orders category.
It appears that the present writ petition has already been decided by the Co-ordinate Bench vide order dt. 23 rd July, 2012 and the Misc. Application preferred for recalling the order dt. 23 rd July, 2012 has also been dismissed vide order dt. 2 nd September, 2013.
Therefore, since the matter has already been decided vide order dt. 23rd July, 2012, nothing remains to be adjudicated in the present matter.
Let the file of present writ petition be consigned to record.
(ASHOK KUMAR GAUR),J Monika/ (Downloaded on 09/01/2020 at 09:19:22 PM) Powered by TCPDF (www.tcpdf.org)