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State of Odisha - Section

Section 7 in Orissa Electricity Regulatory Commission (Budget) Rules, 2006

7. Removal of the difficulties.

- If any difficulty arises in giving effect to any provision of these rules, the State Government may, by order, make such provisions not inconsistent with the provisions of the Act and these rules, for removing the difficulty.Appendix I(See Rule 4)Orissa Electricity Regulatory CommissionList of Revenue and Expenditure Heads
I. REVENUE HEADS ACCOUNT CODE
1. Grants-in-aid from StateGovernment 200
2. Grant from other sources likeDFID 300
3. Receipts of the Commission- 400
(a) Licence Fee 400.01
(b) Fines & Penalties 400.02
(c) Application/Processing Fee 400.03
(d) Cost of Bids 400.04
(e) Bids processing Fee 400.05
(f) Sale of Tender Forms 400.06
(g) Interest on Deposit 400.07
(h) Arbitration Fee 400.08
(i) Receipts from Investment 400.09
(j) Miscellaneous Receipts 400.10
II. EXPENDITURE HEADS  
1. Employees Cost 100
(a) Pay 100.01
(b) Special 100.02
(c) Personal Pay 100.03
(d) Dearness Allowance 100.04
(e) House Rent Allowance 100.05
(f) Library Allowance 100.06
(g) Incentive Allowance 100.07
(h) Sumptuary Allowance 100.08
(i) Conveyance Allowance 100.09
2. Reimbursement claim ofMedicines/Medical Expenses 100.20
3. Travelling Expenses 101
4. Leave Travel Concession 102
5. Pension 103
1. Pensionary/Leave Salarycontribution 103.01
2. Monthly Pension to retiredCommission’s employees 103.02
3. Other pensionary benefits-  
(i) Unautorized leave salary 103.04
(ii) Gratuity 103.05
(iii) Commutation 103.06
6. Office Expenses 104
1. Telephone and Fax Charges 104.01
2. Postage/Courier Charges 104.02
3. Stationery 104.03
4. Computer Consumables 104.04
5. House Keeping Expenses 104.05
6. Internet Charges 104.06
7. Electricity 104.07
8. Water Charges 104.08
9. Hire Charges for Computers 104.09
10. Hire Charges of Vehicle 104.10
11. Petrol, Oil and Lubricants 104.11
12. Printing 104.12
13. Official Entertainment 104.13
14. Miscellaneous Expenditure 104.14
7. Repair and Maintenance 105
1. Motor Vehicle maintenance,Spares and Repair Charges 105.01
2. Repair and Maintenance ofBuilding/Machines/Equipment/Computers-  
(a) Building 105.02
(b) Computer and Peripherals 105.03
(c) Fax Machine 105.04
(d) Telephone/EPABX 105.05
(e) Water Coolers/Water purifier 105.06
(f) Air Conditioners 105.07
(g) Fire fighting equipment 105.08
(h) Electrical equipment andaccessories 105.09
(i) Electronic Equipment 105.10
(j) UPS and Batteries 105.11
(k) Xerox Machine 105.12
(l) Furniture and Fixture 105.13
8. Establishment Expenses 106
1. Rent, Rate and Taxes 106.01
2. Newspapers and periodicals 106.02
3. Advisory Committee meetingsexpenses (including TA & DA) 106.03
4. Legal expenses 106.04
5. Payment to Consultants 106.05
6. Training expenses 108.06
7. Wages 106.07
8. Audit fees 106.08
9. Memberships and Subscription 106.09
10. Bank charges 106.10
11. Sales Tax 106.11
12. Insurance of Assets 106.12
13. Interest charges 106.13
14. Arbitration Charges 106.14
15. Liveries 106.15
16. Hiring of Security Services 106.16
17. Hiring of Auxiliary Services 106.17
18. Hearing and meeting expenses 106.18
9. Purchase of Assets 107
1. Land and Building 107.01
2. Computer and Peripherals(Hardware and Software) 107.02
3. Copier/Xerox machine 107.03
4. Fax 107.04
5. Telephone/EPBAX 107.05
6. Water Coolers/Water Purifier 107.06
7. Air conditioners 107.07
8. Furniture & Fixtures 107.08
9. Motor Vehicle 107.09
10. Books 107.10
11. Bicycle 107.11
10. Other Expenditure 108
1. Publications 108.01
2. Seminar, Conference &Workshop 108.02
3. Publicity and Advertisement 108.03
III. Loans and Advances 109
1. Long term Advances-  
(a) House Building Advance 109.01
(b) Motor Car/Motor Cycle Advances 109.02
(c) Any other Advance notified byGovernment of Orissa 109.03
2. Short term Advances-  
(a) Festival Advance 109.10
(b) GIS 109.11
(c) Any other Advance notified byGovernment of Orissa*  
3. Recovery of loan and advancesfrom Employees :  
(a) House Building Advance-  
(i) Principal 109.20
(ii) Interest 109.21
(b) Motor Car/Motor Cycle Advance-  
(i) Principal 109.22
(ii) Interest 109.23
(c) Special House Building Advance-  
(i) Principal 109.24
(ii) Interest 109.25
(d) Festival Advance-  
(i) Principal 109.40
(ii) Interest 109.41
(e) GIS-  
(i) Principal 109.42
(ii) Interest 109.43
IV. Any other expenditure head/item as notified by theGovernment from time to time*  
* Any Head/item may be modified/reclassified/inserted and assigned Account Code number with the approval of the Government.Appendix II(See Rule 5)Orissa Electricity Regulatory CommissionBudget estimate for the Financial year ........
Major Head and Sub-heads (as detailed in theAppendix I rules) Actuals for last three years Budget for the current year Actuals Budget estimate for next year Remarks
20....20.... 20....20.... 20....20.... First six month of last year First six month of current year
1 2 3 4 5 6 7 8 9
 
Appendix III[See Rule 6(b)]Orissa Electricity Regulatory CommissionSupplementary estimate for the Financial year....
Major Head and Sub-heads (as detailed in theAppendix 1 of these Rules) Budget for the current year Supplementary estimate for current year Remarks
1 2 3 4