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[Cites 0, Cited by 0] [Section 37(1A)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1A)(d) in The Limited Liability Partnership Rules, 2009

(d)copy of the initial limited liability partnership agreement, if entered into and not filed, along with changes thereof in cases where the Limited Liability Partnership has not commenced business or commercial operations since its incorporation.