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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(c) in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967

(c)the industry is being shifted from an area which is, or which is to become, a non-industrial area to an industrial area, that is to say, an area in which industries are or are to be permitted to be established.